High Courts24 Aug 1911
Jadunandan Prosad Singha Vs Koer Kallyan Singh and Others
Calcutta High Court · 13 Ind. Cas. 653
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Registration Act, 1908 — Section 47
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,785 of 3,203
High Courts23 Aug 1911
Mahammad Mehdi Hassan Khan and Another Vs Sheoshankar Persad Singh and Others
Calcutta High Court · 13 Ind. Cas. 353
Bengal Land Registration Act, 1876 — Section 70Bengal Land Revenue Sales Act, 1859 — Section 10, 11, 14, 53Civil Procedure Code, 1908 (CPC) — Section 98(2)
High Courts23 Aug 1911
Jagat Chandra Majumdar Vs Munsef Ali Sarkar
Calcutta High Court · 13 Ind. Cas. 671
Bengal Tenancy Act, 1885 — Section 66, 66(2)
High Courts23 Aug 1911Allowed
Musstt Khubsurat Kuer and Others Vs Saroda Charan Guha
Calcutta High Court · (1911) 08 CAL CK 0013
High Courts22 Aug 1911
Gopal Chandra Chakrabarty Vs Radharaman Das Babaji
Calcutta High Court · 13 Ind. Cas. 329
High Courts22 Aug 1911
Mahomed Farid Vs Mahomed Abdul Gafur and Another
Calcutta High Court · 13 Ind. Cas. 434
High Courts22 Aug 1911
Bala Pasban Kuldip Lal Vs Gurwar Misser
Calcutta High Court · 13 Ind. Cas. 111
Criminal Procedure Code, 1898 (CrPC) — Section 195(6), 476Penal Code, 1860 (IPC) — Section 205
High Courts22 Aug 1911
Mathura Sahu and Another Vs Damri Ram
Calcutta High Court · 14 Ind. Cas. 755
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts21 Aug 1911
In Re: Rudolf Stallmann
Calcutta High Court · (1912) ILR (Cal) 164
Criminal Procedure Code, 1898 (CrPC) — Section 491Evidence Act, 1872 — Section 78Extradition Act, 1903 — Section 3(6), 3(7), 3(8), 4, 4(1)
High Courts21 Aug 1911
Ganga Pershad Sahu and Another Vs Irshad Ali Khan and Another
Calcutta High Court · 13 Ind. Cas. 959
Land Registration Act, 1876 — Section 70
High Courts21 Aug 1911Allowed
Gokul Krishna Das and others Vs Sashimukhi Dasi
Calcutta High Court · (1911) 08 CAL CK 0003
High Courts18 Aug 1911Dismissed
Sridhar Chattopadhya Vs Kalipada Chuckerbutty
Calcutta High Court · (1911) 08 CAL CK 0056
High Courts18 Aug 1911
Kedar Nath Samanta Vs Manu Bibi and Another
Calcutta High Court · 13 Ind. Cas. 879
Specific Relief Act, 1877 — Section 15
High Courts15 Aug 1911
Raghunath Prosad Vs Kashi Prosad and Another
Calcutta High Court · 13 Ind. Cas. 88
High Courts14 Aug 1911
Jati Kar Vs Mukunda Deb
Calcutta High Court · (1912) ILR (Cal) 227
Evidence Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 59
High Courts14 Aug 1911
Nanda Lal Chatterjee Vs Dwarka Nath Das and others
Calcutta High Court · (1911) 08 CAL CK 0022
High Courts08 Aug 1911Allowed
Laldhari Singh and others Vs Manager, Court of Wards, Bhabatpura Estate
Calcutta High Court · (1911) 08 CAL CK 0050
High Courts08 Aug 1911
Lalit Chandra Chanda Chowdhury Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 119 : 15 Ind. Cas. 65
Criminal Procedure Code, 1898 (CrPC) — Section 309, 529(e), 530(k), 531Explosive Substances Act, 1908 — Section 4(b), 7
High Courts08 Aug 1911
Sheonandan Singh Vs Deo Saran Singh and Others
Calcutta High Court · 13 Ind. Cas. 598
Bengal Tenancy Act, 1885 — Section 22(3), 49