High Courts24 Jul 1911
Gopal Lal Sahai Vs Bahorani
Calcutta High Court · 13 Ind. Cas. 900
General Clauses Act, 1897 — Section 9Limitation Act, 1908 — Section 12
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,787 of 3,203
High Courts24 Jul 1911
Prayag Nara N. Singh Vs Sukdeo Narain Singh
Calcutta High Court · 13 Ind. Cas. 170
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Jul 1911
Munshi Kali Sankar Sahai and Others Vs Maharajah Pratap Udai Nath Sahi Deo
Calcutta High Court · 15 Ind. Cas. 691
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts21 Jul 1911Allowed
Ramavatar Singh and others Vs Tulsi Prosad Singh
Calcutta High Court · (1911) 07 CAL CK 0015
High Courts20 Jul 1911
Raj Kumar Sarkar Vs Rajani Kanta Chakravarti and Another
Calcutta High Court · 13 Ind. Cas. 449
Evidence Act, 1872 — Section 92
High Courts20 Jul 1911
Amlook Chand Parrack Vs Sarat Chunder Mukerjee
Calcutta High Court · (1911) ILR (Cal) 913
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, Order 41 Rule 21Limitation Act, 1963 — Article 181, 182, 183Transfer of Property Act, 1882 — Section 88, 89
High Courts20 Jul 1911Dismissed
Fuzlur Rahaman Vs Anath Bandhu Pal and Others
Calcutta High Court · (1911) 07 CAL CK 0039
High Courts20 Jul 1911
Lakshmi Charan Saha Vs Nur Ali
Calcutta High Court · (1911) ILR (Cal) 936
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts18 Jul 1911
Abdul Karim Patwari Vs Abdul Rahman and Another
Calcutta High Court · 13 Ind. Cas. 364
Bengal Tenancy Act, 1885 — Section 49, 49(a)
High Courts18 Jul 1911
U. Hedlot Khasia and Another Vs Karan Khasiani and Others
Calcutta High Court · 13 Ind. Cas. 377
Civil Procedure Code, 1908 (CPC) — Section 57Limitation Act, 1877 — Section 14
High Courts18 Jul 1911
Jarat Kumari Dassi Vs Bissessur Dutt
Calcutta High Court · (1912) ILR (Cal) 245
Evidence Act, 1872 — Section 101, 3Succession Act, 1865 — Section 46, 48, 50
High Courts18 Jul 1911
E. Dalgliesh and Others Vs Nandan Misser and Others
Calcutta High Court · 13 Ind. Cas. 186
High Courts18 Jul 1911
Banbihari Kapur Vs Khetra Pal Singh Roy
Calcutta High Court · 13 Ind. Cas. 785
Bengal Tenancy Act, 1885 — Section 164, 167
High Courts17 Jul 1911Dismissed
Dwarka Nath Ray and Others Vs Sarat Chandra Singh Ray and others
Calcutta High Court · (1911) 07 CAL CK 0053
High Courts17 Jul 1911
Mohoram Sheikh Chaprasai and Another Vs Telamuddin Khan and Another
Calcutta High Court · 13 Ind. Cas. 606
Evidence Act, 1872 — Section 90
High Courts17 Jul 1911
Joymangal Pershad Narain Singh Vs Jhagroo Sahu
Calcutta High Court · (1911) ILR (Cal) 933
High Courts14 Jul 1911
Zamil Ahmed Vs The Maharajah of Sikkim
Calcutta High Court · (1911) ILR (Cal) 859
Civil Procedure Code, 1908 (CPC) — Section 43, 45