High Courts26 Jan 1913
Surjug Saran Lal and Others Vs Dukhit Mahto and Others
Calcutta High Court · 18 Ind. Cas. 809
Bengal Tenancy Act, 1885 — Section 147Evidence Act, 1872 — Section 44
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,748 of 3,203
High Courts24 Jan 1913
Lakshmi Bibi Kujrani Vs Atal Bihary Haldar
Calcutta High Court · (1913) ILR (Cal) 534
Chotanagpur Tenancy Act, 1908 — Section 47
High Courts24 Jan 1913
Chaturbhuja Nanda Vs Gopal Dolai and Others
Calcutta High Court · 18 Ind. Cas. 448
Bengal Tenancy Act, 1885 — Section 49(c)
High Courts24 Jan 1913
Upendra Nath Ghose Vs Bhairab Chandra Sarkar and Another
Calcutta High Court · 18 Ind. Cas. 471
Bengal Tenancy Act, 1885 — Section 5(5)
High Courts23 Jan 1913
Sonaton Goswami and Others Vs Ganesh Changa and Others
Calcutta High Court · 18 Ind. Cas. 93
High Courts23 Jan 1913
Sonaton Goswami and Others Vs Ganese Changa and Others
Calcutta High Court · 18 Ind. Cas. 393
High Courts23 Jan 1913
Raja Sati Prasad Garga and Another Vs Manmatha Nath Kar and Others
Calcutta High Court · 18 Ind. Cas. 442
Bengal Tenancy Act, 1885 — Section 54
High Courts21 Jan 1913
Jadu Nath Dandupat Vs Hari Kar and Others
Calcutta High Court · 18 Ind. Cas. 253
Letters Patent Act, 1865 — Clause 15Limitation Act, 1963 — Article 29
High Courts20 Jan 1913
Mrs. Georgiana Vs Maurice Edward Bandmann
Calcutta High Court · 18 Ind. Cas. 217
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1(3)
High Courts17 Jan 1913
Baroda Kant Karmakar Vs Sreenath Sil
Calcutta High Court · 18 Ind. Cas. 211
Limitation Act, 1908 — Section 26
High Courts17 Jan 1913
Abdul Majid Khan Vs Munshi Narul Huq
Calcutta High Court · (1913) 01 CAL CK 0008
High Courts16 Jan 1913
Panchu Mandal Vs Sheikh Isaf
Calcutta High Court · 18 Ind. Cas. 391
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 115Limitation Act, 1877 — Section 7
High Courts16 Jan 1913
Ichhamoyee Debbe, and on her death Harihar Mukhopadhya and Another Vs Krishna Kamini Debee and Others
Calcutta High Court · AIR 1914 Cal 734 : 18 Ind. Cas. 377
Bengal Tenancy Act, 1885 — Section 19
High Courts14 Jan 1913
Baij Nath Goenka Vs Mohant Sia Ram Das
Calcutta High Court · 18 Ind. Cas. 900
Transfer of Property Act, 1882 — Section 99
High Courts14 Jan 1913
Shambhu Nath Singh Vs Sheo Proshad Singh and Others
Calcutta High Court · 18 Ind. Cas. 689
Bengal Tenancy Act, 1885 — Section 148(h)
High Courts14 Jan 1913
Shashtri Das Dutt Vs Ujir Ali Khan and Others
Calcutta High Court · 18 Ind. Cas. 357
Transfer of Property Act, 1882 — Section 87
High Courts14 Jan 1913
Munshi Misser and Another Vs Bhimrajmam and Others
Calcutta High Court · 18 Ind. Cas. 824
Limitation Act, 1963 — Section 26
High Courts14 Jan 1913
Munshi Misser Vs Bhimraj Ram
Calcutta High Court · (1913) ILR (Cal) 458
Limitation Act, 1963 — Section 26
High Courts14 Jan 1913
Shambhu Nath Singh Vs Sheo Pershad Singh
Calcutta High Court · (1913) ILR (Cal) 462
Bengal Tenancy Act, 1885 — Section 148(h)
High Courts13 Jan 1913
Kartik Chandra Ojha Vs Gora Chand Mahto
Calcutta High Court · (1913) ILR (Cal) 518
Chotanagpur Tenancy Act, 1908 — Section 27