High Courts06 Feb 1913
Kali Charan Shaha and Others Vs Dabiruddin Ahammad and Others
Calcutta High Court · AIR 1914 Cal 748 : 18 Ind. Cas. 616
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,747 of 3,203
High Courts04 Feb 1913
Emperor Vs Har Prasad Das
Calcutta High Court · (1913) ILR (Cal) 477
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 439, 476
High Courts04 Feb 1913Allowed
Sheik Sajed Vs Sarada Prosad Chaudhury and Another
Calcutta High Court · (1913) 02 CAL CK 0011
High Courts03 Feb 1913
C.E. Grey Vs Walker, Goward and Co.
Calcutta High Court · 18 Ind. Cas. 756
Bankruptcy Act, 1883 — Section 57Presidency Towns Insolvency Act, 1909 — Section 52
High Courts03 Feb 1913
Nilmadhab Mitra and Others Vs Jotindra Nath Mitra
Calcutta High Court · 18 Ind. Cas. 764
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1
High Courts30 Jan 1913
Jibanessa Khatun and Others Vs Majidunnessa Khatun
Calcutta High Court · 18 Ind. Cas. 398
Bengal Tenancy Act, 1885 — Section 93, 94, 98
High Courts30 Jan 1913
Srish Chandra Pal Chowdhry Vs Triguna Prasad Pal Chowdhry
Calcutta High Court · (1913) ILR (Cal) 541
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts30 Jan 1913
Indra Chandra Mukherjee Vs Srish Chandra Banerjee
Calcutta High Court · (1913) ILR (Cal) 537
Provincial Small Cause Courts Act, 1887 — Section 15(2)
High Courts30 Jan 1913
Bhoban Shahu Vs Ghanasham Shahu and Others
Calcutta High Court · 18 Ind. Cas. 457
Transfer of Property Act, 1882 — Section 86
High Courts30 Jan 1913
Srish Chandra Pal Chowdhury Vs Triguna Prosad Pal Chowdhury and Others
Calcutta High Court · 18 Ind. Cas. 444
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts29 Jan 1913
C.E. Grey Vs Walker, Goward and Co.
Calcutta High Court · 18 Ind. Cas. 753
Contract Act, 1872 — Section 247Presidency Towns Insolvency Act, 1909 — Section 52
High Courts29 Jan 1913
Leakat Hossein Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 470
Calcutta Police Act, 1866 — Section 102A, 62A(4)Calcutta Suburban Police Act, 1866 — Section 39A, 49A
High Courts29 Jan 1913
Chandra Mohan Moharana Vs Ram Narayan Chowdhury and Others
Calcutta High Court · 18 Ind. Cas. 379
High Courts29 Jan 1913
Leakat Husain Vs Emperor
Calcutta High Court · 18 Ind. Cas. 685
Calcutta Suburban Police Act, 1866 — Section 39A
High Courts29 Jan 1913
Grey Vs Lamond Walker
Calcutta High Court · (1913) ILR (Cal) 523
Contract Act, 1872 — Section 247Presidency Towns Insolvency Act, 1909 — Section 52, 62, 64
High Courts29 Jan 1913
Syed Mokram Ali Vs The Cuitack Municipality
Calcutta High Court · (1913) 01 CAL CK 0010
High Courts28 Jan 1913Dismissed
Lal Chand Sew Karan Vs The E. I. Ry. Co.
Calcutta High Court · (1913) 01 CAL CK 0012
High Courts28 Jan 1913
Kumar Satya Narain Singh, Miner, by his next friend and uncle, Sasi Bhushan Singh Vs Srimati Rani Keshabati Kumari, Gajadhar Prasad Singh, Chandra Dayal Barman and Devsi Hirji
Calcutta High Court · 25 Ind. Cas. 406
High Courts27 Jan 1913
Syed Mookram Ali Vs The Cuttack Municipality
Calcutta High Court · 18 Ind. Cas. 651
Bengal Municipal Act, 1932 — Section 231, 273(2)Evidence Act, 1872 — Section 114