High Courts03 Mar 1913
Abhuram Sil and Others Vs Hara Chand Das and Others
Calcutta High Court · 29 Ind. Cas. 746
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,745 of 3,203
High Courts28 Feb 1913
Kamaldhari Thakur Vs Rameshur Singh Bahadur and another
Calcutta High Court · (1913) 02 CAL CK 0005
High Courts27 Feb 1913
Sheikh Abdul Huq and Others Vs Sheikh Subajan and Others
Calcutta High Court · 18 Ind. Cas. 855
High Courts27 Feb 1913Dismissed
Parbati and another Vs Toolshi Kapri and Others
Calcutta High Court · (1913) 02 CAL CK 0004
High Courts26 Feb 1913
Keshab Lal Shaha Vs Hossein-Ud-Din Munshi an Ors.
Calcutta High Court · 18 Ind. Cas. 847
Contract Act, 1872 — Section 63
High Courts26 Feb 1913
Semaki Chutiani and Another Vs Hemkanta Sarma Mauzadar
Calcutta High Court · 18 Ind. Cas. 830
High Courts26 Feb 1913
Purna Chandra Kumar Vs Maharajadhiraj Bejoy Chand Mahatap Bahadur and Others
Calcutta High Court · 18 Ind. Cas. 859
High Courts26 Feb 1913Dismissed
Ram Brich Narain Singh Vs Ambika Prasad Singh and others
Calcutta High Court · (1913) 02 CAL CK 0013
High Courts25 Feb 1913Dismissed
Lahuri Bibee Vs Bejoy Chand Mahatap
Calcutta High Court · (1913) 02 CAL CK 0036
High Courts25 Feb 1913Dismissed
Nilmani Kumar and others Vs Kedar Nath Ghosh and others
Calcutta High Court · (1913) 02 CAL CK 0035
High Courts25 Feb 1913Allowed
Tinkari Mukerjee Vs Satya Niranjan Chakrabutty
Calcutta High Court · (1913) 02 CAL CK 0027
High Courts25 Feb 1913
Harihar Prasad Singh Vs Shyam Lal Singh
Calcutta High Court · (1913) ILR (Cal) 615
Court Fees Act, 1870 — Section 7(v)
High Courts24 Feb 1913Allowed
Manjhoori Bibi and Others Vs Akel Mahumed and others
Calcutta High Court · (1913) 02 CAL CK 0010
High Courts24 Feb 1913Allowed
Bhajan Behary Shaha Vs Girish Chandra Shaha
Calcutta High Court · (1913) 02 CAL CK 0009
High Courts21 Feb 1913
In Re: Provas Chandra Roy
Calcutta High Court · (1913) ILR (Cal) 588
Specific Relief Act, 1877 — Section 45, 46
High Courts21 Feb 1913
Board of Examiners of the Pleader-Ship and Moktearship Examinations Vs Probhash Chandra Roy
Calcutta High Court · 18 Ind. Cas. 527
Specific Relief Act, 1877 — Section 45, 46
High Courts20 Feb 1913
Durga Prosad Pathak Vs Lachman Bania
Calcutta High Court · (1913) ILR (Cal) 584
High Courts20 Feb 1913
Azimooddin Vs Mathura Mohan Saha and Others
Calcutta High Court · AIR 1914 Cal 816 : 18 Ind. Cas. 712
Bengal Tenancy Act, 1885 — Section 12, 17, 195(e)
High Courts20 Feb 1913
Doman Lal and Others Vs Babu Prokash Lal
Calcutta High Court · 18 Ind. Cas. 866
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts18 Feb 1913
Hari Charan Bose, and on his death Naresh Chandra Bose Vs Hari Das Roy and Others
Calcutta High Court · 18 Ind. Cas. 805