COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,744 of 3,203
Aftab Chowdhury and others Vs Asokhadem
Calcutta High Court · (1913) 03 CAL CK 0002
Sheikh Basiruddi Vs Sheikh Khairat Ali
Calcutta High Court · (1913) 03 CAL CK 0009
Dakhyani Dassi Vs Mono Raut and Others
Calcutta High Court · (1913) 03 CAL CK 0006
Emperor Vs Harkumar Barman Roy
Calcutta High Court · (1913) ILR (Cal) 693
Aziz Sheikh Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 631
Chatrapat Singh Dugar Vs Kharag Singh Lachmiram
Calcutta High Court · (1913) ILR (Cal) 685
Ashu Tosh Singha Ray and Others Vs Banomali Sain
Calcutta High Court · (1913) 03 CAL CK 0003
Ganga Chandra Choudhury and Others Vs Alak Chand Saha
Calcutta High Court · 18 Ind. Cas. 996
Madho Pershand Vs A.L. Walton
Calcutta High Court · (1913) 03 CAL CK 0008
Bhagarathi Das Vs Baleshur Bagerti
Calcutta High Court · (1913) 03 CAL CK 0034
Satish Chandra Roy Vs The King-Emperor
Calcutta High Court · (1913) 03 CAL CK 0010
Hari Saha and Another Vs Faizlar Rahman and Others
Calcutta High Court · 18 Ind. Cas. 839
Harai Saha Vs Faizlur Rahman
Calcutta High Court · (1913) ILR (Cal) 619
Magoo Brahma Vs Balkrishna Das and others
Calcutta High Court · (1913) 03 CAL CK 0028
Jagarnath Missir Vs Shama Pandey and Others
Calcutta High Court · 18 Ind. Cas. 819
Anand Mahanti Vs Ganesh Maheswar
Calcutta High Court · (1913) ILR (Cal) 678
Ananta Ram Tewary and others Vs Sheikh Altab Sarkar
Calcutta High Court · (1913) 03 CAL CK 0025
Lakhi Charan Shaha and Others Vs Chuni Miah and Others
Calcutta High Court · 18 Ind. Cas. 852