High Courts16 Apr 1913
Abdullah Mandal Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 854
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190(1)(b)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,742 of 3,203
High Courts11 Apr 1913Allowed
Ishur Chandra Sarkar Vs Troylukhya Nath Singha
Calcutta High Court · (1913) 04 CAL CK 0045
High Courts11 Apr 1913Dismissed
Kailash Chundra Adhikari Vs Karuna Nath Chowdhry
Calcutta High Court · (1913) 04 CAL CK 0044
High Courts10 Apr 1913
Bejoy Chand Mahtap Vs Sashi Bhusan Bose
Calcutta High Court · (1913) 04 CAL CK 0027
High Courts10 Apr 1913
Subed Ali Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 849
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 25
High Courts09 Apr 1913
Gangadhar Mondal Vs Rajendra Nath Ghosh and another
Calcutta High Court · (1913) 04 CAL CK 0040
High Courts09 Apr 1913
Monohar Pal and others Vs Srimati Ananta Moyee Dassee
Calcutta High Court · (1913) 04 CAL CK 0023
High Courts08 Apr 1913Dismissed
Umacharan Chatterjee Vs Heron Moyee Debi
Calcutta High Court · (1913) 04 CAL CK 0035
High Courts08 Apr 1913Dismissed
Chowdhury Kirtibas Das Vs Gopal Jiu
Calcutta High Court · (1913) 04 CAL CK 0029
High Courts08 Apr 1913
Prosad Chunder De Vs Corporation of Calcutta
Calcutta High Court · (1913) ILR (Cal) 836
Calcutta Municipal Act, 1923 — Section 370, 375Specific Relief Act, 1877 — Section 45
High Courts08 Apr 1913
Asgar Ali Biswas Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 846
Criminal Procedure Code, 1898 (CrPC) — Section 233
High Courts08 Apr 1913Allowed
Gopeshwar Misra and others Vs Durgamani Baishnabi
Calcutta High Court · (1913) 04 CAL CK 0005
High Courts07 Apr 1913Allowed
Durga Charan Mahto Vs Raghunath Mahto and others
Calcutta High Court · (1913) 04 CAL CK 0026
High Courts07 Apr 1913
Jagarnath and Co. Vs Cresswell and Others
Calcutta High Court · (1913) ILR (Cal) 814
Contract Act, 1872 — Section 65
High Courts03 Apr 1913
Kadir Bux and Others Vs Maharaja Birendra Kisore Manikya Bahadur
Calcutta High Court · 30 Ind. Cas. 914
High Courts02 Apr 1913
Maharaja Birendra Kisore Manikya Bahadur Vs Bharat Chandra Sinha and Others
Calcutta High Court · 30 Ind. Cas. 910
High Courts01 Apr 1913
Maharaja Birendra Kisore Manikya Bahadur Vs Ram Charan Dass and Another
Calcutta High Court · 30 Ind. Cas. 942
High Courts01 Apr 1913
Debi Prosad Chowdhury Vs Golap Bhagat
Calcutta High Court · (1913) ILR (Cal) 421
Limitation Act, 1963 — Article 118