High Courts08 May 1913Allowed
Kailash Chundra Nandy and others Vs Surendro Nath Samanta
Calcutta High Court · (1913) 05 CAL CK 0012
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,740 of 3,203
High Courts08 May 1913
Narendra Narain Singh and Others Vs Gopi Sundari Dasya
Calcutta High Court · 25 Ind. Cas. 366
Bengal Cess Act, 1880 — Section 43, 44, 46, 48, 95
High Courts07 May 1913
Panchu Mandal Vs Emperor
Calcutta High Court · AIR 1914 Cal 136 : (1914) ILR (Cal) 14
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 188
High Courts07 May 1913
Charu Chandra Ghose Vs Emperor
Calcutta High Court · AIR 1914 Cal 628(2) : (1914) ILR (Cal) 11
Arms Act, 1959 — Section 19
High Courts06 May 1913
Doyamayee Chowdhurani and Others Vs Narendra Kishore Roy and Others
Calcutta High Court · (1913) 05 CAL CK 0006
High Courts05 May 1913
Radha Gobinda Misra Vs Raghu Nath Misra and others
Calcutta High Court · (1913) 05 CAL CK 0003
High Courts02 May 1913Dismissed
Tek Lal Singh and others Vs Sripati Chowdhuri
Calcutta High Court · (1913) 05 CAL CK 0025
High Courts02 May 1913
Bishnu Charan Roy Chaudhuri and others Vs Bepin Chandra Roy Chaudhuri and others
Calcutta High Court · (1913) 05 CAL CK 0008
High Courts01 May 1913
Mahomed Imamuddin Vs Debendra Nath, Sub-Inspector
Calcutta High Court · (1913) 05 CAL CK 0044
High Courts01 May 1913
Chintamani Pramanik Vs Hriday Nath Kamila
Calcutta High Court · 51 Ind. Cas. 123
High Courts30 Apr 1913Dismissed
Ram Nath Singh Vs Basanta Narain Singh
Calcutta High Court · (1913) 04 CAL CK 0046
High Courts30 Apr 1913Dismissed
Hem Chandra Chaudhuri and Others Vs Atul Chandra Chakrabartty and Another
Calcutta High Court · (1913) 04 CAL CK 0032
High Courts30 Apr 1913Allowed
Pankhabati Chaudhurani Vs Nani Lal Singh
Calcutta High Court · (1913) 04 CAL CK 0030
High Courts30 Apr 1913Allowed
Buzlal Ghani Mia Vs Adak Patari and others
Calcutta High Court · (1913) 04 CAL CK 0024
High Courts30 Apr 1913
Shewdhar Sukul Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 990
Penal Code, 1860 (IPC) — Section 411
High Courts30 Apr 1913
Chamatkari Dasi Vs Triguna Nath Sardar and others
Calcutta High Court · (1913) 04 CAL CK 0010
High Courts28 Apr 1913
Pulin Tanti Vs Emperor
Calcutta High Court · AIR 1914 Cal 600 : (1913) ILR (Cal) 873
Penal Code, 1860 (IPC) — Section 302