High Courts22 May 1913
K.B. Dutt Vs Shamal Dhone Dutt
Calcutta High Court · AIR 1914 Cal 744 : (1914) ILR (Cal) 92 : 24 Ind. Cas. 768
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,739 of 3,203
High Courts21 May 1913
Fateh Singh Vs Emperor
Calcutta High Court · AIR 1914 Cal 286 : (1914) ILR (Cal) 43
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 147, 149, 325
High Courts20 May 1913
Abdur Rashid Vs Sheikh Khandkar and Others
Calcutta High Court · 68 Ind. Cas. 997
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Guardians and Wards Act, 1890 — Section 29
High Courts20 May 1913
Lachminarain Bhareodan Vs Hoare, Miller and Co.
Calcutta High Court · (1914) ILR (Cal) 35
Contract Act, 1872 — Section 63
High Courts19 May 1913
Saraswati Barmania Vs Golap Das Barman
Calcutta High Court · (1914) ILR (Cal) 160
Civil Procedure Code, 1908 (CPC) — Section 2(2), 47
High Courts16 May 1913
Ram Charan Bajpai Vs Rakhal Das Mookerjee
Calcutta High Court · (1914) ILR (Cal) 19
Civil Procedure Code, 1908 (CPC) — Section 92Specific Relief Act, 1877 — Section 54
High Courts16 May 1913Allowed
Akhil Prodhan Vs Manmatha Nath Kar and Others
Calcutta High Court · (1913) 05 CAL CK 0031
High Courts15 May 1913
Dwarka Nath Das Vs Kangali Charan Sahu
Calcutta High Court · 52 Ind. Cas. 980
Bengal Tenancy Act, 1885 — Section 171Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 May 1913Dismissed
Ambika Charan Guha Vs Tarini Charan Chanda and others
Calcutta High Court · (1913) 05 CAL CK 0011
High Courts14 May 1913Dismissed
Srimantu Bagdi Vs Bhagwan Jalia
Calcutta High Court · (1913) 05 CAL CK 0024
High Courts13 May 1913
Sakhi Lal Chowdhury and Others Vs Munshi Wajid Ali and Others
Calcutta High Court · 50 Ind. Cas. 91
High Courts13 May 1913
Umesh Chandra De Vs Jakhomal Mehera
Calcutta High Court · 53 Ind. Cas. 90
Bengal Patni Taluks Regulation, 1819 — Section 13(4)
High Courts13 May 1913Dismissed
Radhashyam Kar Vs Dinabandhu Biswas and Another
Calcutta High Court · (1913) 05 CAL CK 0005
High Courts13 May 1913Dismissed
Siar Nonia and others Vs The King Emperor
Calcutta High Court · (1913) 05 CAL CK 0004
High Courts12 May 1913
Purna Chandra Kundu Vs Emperor
Calcutta High Court · AIR 1914 Cal 272 : (1914) ILR (Cal) 17
Criminal Procedure Code, 1898 (CrPC) — Section 59Penal Code, 1860 (IPC) — Section 109, 224
High Courts09 May 1913
India General Navigation And Railway Co. Ltd. Vs Gopal Chandra Guin
Calcutta High Court · (1914) ILR (Cal) 80
Contract Act, 1872 — Section 151, 152, 161Railways Act, 1890 — Section 72
High Courts09 May 1913
Syed Mukhtar Ahmad Vs Ani Sunder Koer
Calcutta High Court · (1913) 05 CAL CK 0014
High Courts09 May 1913Allowed
Dursan Singh and others Vs Bhawani Koer
Calcutta High Court · (1913) 05 CAL CK 0009
High Courts08 May 1913
Anukul Chandra Roy Vs Kamarali Sardar
Calcutta High Court · (1913) 05 CAL CK 0027