High Courts09 Jun 1913
Nabin Chandra Tripati Vs Prankrishna De
Calcutta High Court · AIR 1914 Cal 163 : (1914) ILR (Cal) 108
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,738 of 3,203
High Courts05 Jun 1913Allowed
Askar Ali Vs Goupee Mohan Chowdhury and Another
Calcutta High Court · (1913) 06 CAL CK 0033
High Courts05 Jun 1913
Ratnendra Lal Mitter Vs Corporation of Calcutta
Calcutta High Court · (1914) ILR (Cal) 104
Calcutta Municipal Act, 1899 — Section 408, 574
High Courts05 Jun 1913Dismissed
Mohendra Prosad Singh Vs Nanda Prosad Singh
Calcutta High Court · (1913) 06 CAL CK 0018
High Courts04 Jun 1913Dismissed
Akhil Chandra Biswas Vs Hasan Ali Sadagar
Calcutta High Court · (1913) 06 CAL CK 0022
High Courts04 Jun 1913
Jnanendra Nath Bose Vs Khulna Loan Co., Ld.
Calcutta High Court · 24 Ind. Cas. 35
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6Transfer of Property Act, 1882 — Section 90
High Courts29 May 1913Allowed
Keshwar Bhagat Vs Sheo Prosad Lal and others
Calcutta High Court · (1913) 05 CAL CK 0047
High Courts28 May 1913Dismissed
Shazadi Bibi Vs Sheikh Jamal and others
Calcutta High Court · (1913) 05 CAL CK 0013
High Courts28 May 1913Dismissed
Sreemutty Mahamayakar Vs Kishore Chung
Calcutta High Court · (1913) 05 CAL CK 0010
High Courts27 May 1913
Srimati Akshoy Kumari Basu Vs Srimati Prosonno Kumari Ghose
Calcutta High Court · 30 Ind. Cas. 538
High Courts27 May 1913
Manik Chandra Bhowmik Vs Abhoy Charan Gope
Calcutta High Court · 37 Ind. Cas. 257
High Courts26 May 1913Dismissed
Banko Behary Das and Another Vs Krishna Chandra Bhowmick and Others
Calcutta High Court · (1913) 05 CAL CK 0026
High Courts23 May 1913
Nawab Howladar Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 891
Evidence Act, 1872 — Section 122Penal Code, 1860 (IPC) — Section 302, 460
High Courts23 May 1913Allowed
Syed Ali and others Vs Sarjan Ali and others
Calcutta High Court · (1913) 05 CAL CK 0030
High Courts23 May 1913Dismissed
Hanseshur Ghosh Vs Rakhal Das Ghosh and others
Calcutta High Court · (1913) 05 CAL CK 0029
High Courts23 May 1913
Ramprasanna Nandi Chowdhuri Vs Secretary of State for India
Calcutta High Court · AIR 1914 Cal 275(1) : (1913) ILR (Cal) 895
Land Acquisition Act, 1894 — Section 31(2)
High Courts23 May 1913
Ashi Bhusan Dasi Vs Pelaram Mondol
Calcutta High Court · (1913) 05 CAL CK 0002
High Courts22 May 1913
Ead Ali Vs Lal Bibi
Calcutta High Court · AIR 1914 Cal 172 : (1914) ILR (Cal) 88
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(3), 488(6)
High Courts22 May 1913
Nabin Chandra Hazari Vs Mirtunjoy Barick
Calcutta High Court · AIR 1914 Cal 162 : (1914) ILR (Cal) 50