High Courts07 Jul 1913
Rajani Benode Chakravarti Vs All India Banking And Insurance Co.
Calcutta High Court · (1914) ILR (Cal) 305
Criminal Procedure Code, 1898 (CrPC) — Section 185Penal Code, 1860 (IPC) — Section 409, 420, 467, 477
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,736 of 3,203
High Courts07 Jul 1913
Moni Lal Kar Chowdhry Vs Uma Charan Chakravarty
Calcutta High Court · AIR 1914 Cal 260 : 25 Ind. Cas. 571
High Courts07 Jul 1913
Aga Syed Jalaluddin Husain Vs The King Emperor
Calcutta High Court · (1913) 07 CAL CK 0019
High Courts04 Jul 1913Dismissed
Prasanno Kumar Panja and Others Vs Ashutosh Ray
Calcutta High Court · (1913) 07 CAL CK 0016
High Courts04 Jul 1913
Satyes Chandra Sarkar and Others Vs Monmohini Dasi
Calcutta High Court · AIR 1914 Cal 842 : 25 Ind. Cas. 567
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts04 Jul 1913
Bitari Ram Vs Kanji Singh and Others
Calcutta High Court · (1913) 07 CAL CK 0004
High Courts03 Jul 1913Allowed
Sheikh Sadaruddin and others Vs Sheikh Ekramuddin
Calcutta High Court · (1913) 07 CAL CK 0057
High Courts03 Jul 1913
Sadasiv Singh Vs Emperor
Calcutta High Court · AIR 1914 Cal 834 : (1914) ILR (Cal) 299
Criminal Procedure Code, 1898 (CrPC) — Section 428
High Courts03 Jul 1913
Pratap Chandra Shaha Vs Mahomed Ali Sarkar
Calcutta High Court · (1914) ILR (Cal) 342
Evidence Act, 1872 — Section 92, 93
High Courts02 Jul 1913
In Re: The Goods Of Kanai Lal Khan
Calcutta High Court · AIR 1914 Cal 756 : 24 Ind. Cas. 447
Contract Act, 1872 — Section 30
High Courts02 Jul 1913
Musai Singh Vs Emperor
Calcutta High Court · AIR 1914 Cal 288 : (1914) ILR (Cal) 66
Criminal Procedure Code, 1898 (CrPC) — Section 234, 537
High Courts02 Jul 1913Allowed
Sreenath Dutt Vs Kaser Sheikh
Calcutta High Court · (1913) 07 CAL CK 0006
High Courts01 Jul 1913
Radha Charan Das Vs Sharfuddin Hossein
Calcutta High Court · (1914) ILR (Cal) 276
Bengal Land Revenue Sales Act, 1868 — Section 33, 8
High Courts01 Jul 1913
Uma Singh and Others Vs Rai Tarini Prosad Bahadur
Calcutta High Court · AIR 1914 Cal 799 : 25 Ind. Cas. 532
High Courts01 Jul 1913
Kali Prasanno Ghosh Vs Shaikh Golam Rahman and others
Calcutta High Court · (1913) 07 CAL CK 0035
High Courts30 Jun 1913
In Re: In the goods of Gobinda Chandra Babajee
Calcutta High Court · (1913) 06 CAL CK 0021
High Courts30 Jun 1913
In The Matter of The Amrita Bazar Patrika
Calcutta High Court · (1913) 06 CAL CK 0020
High Courts30 Jun 1913
Bishnu Charan Roy Choudhury and Others Vs Bipin Chandra Roy Choudhury and Others
Calcutta High Court · AIR 1914 Cal 863 : 25 Ind. Cas. 729
Criminal Procedure Code, 1898 (CrPC) — Section 145