High Courts14 Jul 1913
Raj Rajeshwari Debi and Another Vs The King-Emperor, on the prosecution of Rohini Kumar Chatterjee
Calcutta High Court · (1913) 07 CAL CK 0018
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,735 of 3,203
High Courts11 Jul 1913
Maharaja Birendra Kisore Manikya Bahadur Vs Nabin Chandra Chakravarty and Others
Calcutta High Court · 32 Ind. Cas. 851
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts11 Jul 1913
Maharaja Birendra Kisore Manikya Bahadur Vs Ram Kumar Chakravarti and Others
Calcutta High Court · 32 Ind. Cas. 856
High Courts11 Jul 1913
Amir Ali Vs Aykup Ali Khan Saudagor and Others
Calcutta High Court · 25 Ind. Cas. 509
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 107
High Courts11 Jul 1913
Ameer Ali Vs Yakub Ali Khan
Calcutta High Court · (1914) ILR (Cal) 347
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 107
High Courts11 Jul 1913
Ramesh Chandra Banerjee Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 350
Criminal Procedure Code, 1898 (CrPC) — Section 103Penal Code, 1860 (IPC) — Section 399, 402
High Courts11 Jul 1913
Ambica Charan Dutt Vs Ramgati Guha and Others
Calcutta High Court · 28 Ind. Cas. 571
Transfer of Property Act, 1882 — Section 73
High Courts10 Jul 1913
Peari Mohan Shaha and Others Vs Durlavi Dassya and others
Calcutta High Court · (1913) 07 CAL CK 0014
High Courts10 Jul 1913Allowed
Sheikh Elahi Vs Sheikh Hukum
Calcutta High Court · (1913) 07 CAL CK 0012
High Courts09 Jul 1913
Devendra Nath Chowdhry Vs Annada Hadi
Calcutta High Court · AIR 1914 Cal 784 : 25 Ind. Cas. 576
High Courts09 Jul 1913
Anada Hait and Haris Chunder Mondal and Another Vs Khudiram Hait and Others
Calcutta High Court · AIR 1914 Cal 894 : 25 Ind. Cas. 558
High Courts09 Jul 1913
In Re: Crompton and Co. Ltd. and Mohan Lal
Calcutta High Court · AIR 1914 Cal 770 : (1914) ILR (Cal) 313
Arbitration Act, 1940 — Section 13, 14English Arbitration Act, 1889 — Section 10
High Courts09 Jul 1913
Bengal Provincial Railway Co. Vs Gopi Mohan Singh
Calcutta High Court · AIR 1914 Cal 368 : (1914) ILR (Cal) 308
High Courts09 Jul 1913Allowed
Imam Ali Patwari Vs Arfatunness
Calcutta High Court · (1913) 07 CAL CK 0034
High Courts09 Jul 1913
Crompton and Co. Ld. Vs Mohan Lal
Calcutta High Court · 25 Ind. Cas. 391
Arbitration Act, 1940 — Section 13, 14
High Courts08 Jul 1913
Jagannath Marwari Vs Raj Kumar Thakur Giridhari Singha and Others, Biswa Nath Goria and Others, Surendra Mohan Ghose and Others
Calcutta High Court · 29 Ind. Cas. 429
Chota Nagpur Encumbered Estates Act, 1876 — Section 3
High Courts08 Jul 1913
Jagat Chandra Sarma Chowdhury Vs Radha Nath Chakravarti and Others
Calcutta High Court · 28 Ind. Cas. 576
High Courts08 Jul 1913Allowed
Dwarka Dhakai Vs Mathur Lal Majumdar and another
Calcutta High Court · (1913) 07 CAL CK 0036
High Courts08 Jul 1913
Khitish Chukder Roy and Others Vs Bhikan Mamud Pramanik and Others
Calcutta High Court · 25 Ind. Cas. 530
High Courts08 Jul 1913Dismissed
Biswanath Gorain and Others Vs Surendro Mohon Ghose and Others
Calcutta High Court · (1913) 07 CAL CK 0011