High Courts29 Jul 1913
Tara Prasanna Bose Vs Nilmoni Khan and Others
Calcutta High Court · 25 Ind. Cas. 118
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 56, 81
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Calcutta High Court judgments
64,044 judgments · page 2,734 of 3,203
High Courts28 Jul 1913
Nafar Sheikh Vs Emperor
Calcutta High Court · AIR 1914 Cal 276 : (1914) ILR (Cal) 406
Criminal Procedure Code, 1898 (CrPC) — Section 421, 422Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 376, 511
High Courts27 Jul 1913
Tara Prasanna Bose Vs Nilmoni Khan
Calcutta High Court · AIR 1914 Cal 828 : (1914) ILR (Cal) 418
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5(2), 47Transfer of Property Act, 1882 — Section 56, 81
High Courts25 Jul 1913
Lakhan Chandra Roy and others Vs Fakub Mondal and others
Calcutta High Court · (1913) 07 CAL CK 0058
High Courts25 Jul 1913Dismissed
Maharaja Sir Rameshwar Singh Bahadur Vs Sreemuty Janeshwari Bahooasin and Another
Calcutta High Court · (1913) 07 CAL CK 0008
High Courts25 Jul 1913Dismissed
Hari Nath Singh Vs Ram Kumar Bagchi and others
Calcutta High Court · (1913) 07 CAL CK 0002
High Courts23 Jul 1913
Baroda Kanta Sarkar Vs Rashmani Dasi and Others
Calcutta High Court · 28 Ind. Cas. 25
High Courts23 Jul 1913
Kumud Lal Roy Choudhry and Others Vs Ramani Mohon Roy
Calcutta High Court · AIR 1914 Cal 804 : 25 Ind. Cas. 436
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2)
High Courts22 Jul 1913Dismissed
Abdul Karim Abu Ahmed Khan Vs Abdus Sobhan Choudry and Others
Calcutta High Court · (1913) 07 CAL CK 0007
High Courts21 Jul 1913
Gulli Sahu Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 400
Criminal Procedure Code, 1898 (CrPC) — Section 438Extradition Act, 1903 — Section 15
High Courts18 Jul 1913
Shew Prosad Bungshidhur, Kalooram Sitaram Vs Ram Chunder Haribux
Calcutta High Court · AIR 1914 Cal 888(2) : (1914) ILR (Cal) 323
Charter Act, 1861 — Section 13Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Jul 1913Dismissed
Hari Mohan Majumder Vs Sri Mohan Ghosh
Calcutta High Court · (1913) 07 CAL CK 0005
High Courts17 Jul 1913Dismissed
Gaijuddi Howladar Vs Ainuddi Howladar
Calcutta High Court · (1913) 07 CAL CK 0001
High Courts16 Jul 1913
Pramotha Nath Ray Chowdry and Another Vs The King-Emperor
Calcutta High Court · (1913) 07 CAL CK 0033
High Courts16 Jul 1913
Lal Bahadur Sahi and Others Vs Mr. Mackenzie
Calcutta High Court · (1913) 07 CAL CK 0013
High Courts15 Jul 1913
Adhar Chandra Pal Vs Dibakar Bhuyan
Calcutta High Court · (1914) ILR (Cal) 394
Specific Relief Act, 1877 — Section 9
High Courts15 Jul 1913
Hari Charan Dutta Vs Monmohan Nandi and another
Calcutta High Court · (1913) 07 CAL CK 0032
High Courts15 Jul 1913
Adhar Chandra Pal Vs Dibakar Bhutan
Calcutta High Court · 25 Ind. Cas. 76
Specific Relief Act, 1877 — Section 9
High Courts14 Jul 1913
Bhupendra Nath Basu Vs Ranjit Singh
Calcutta High Court · (1914) ILR (Cal) 384
Civil Procedure Code, 1908 (CPC) — Section 9Councils Act, 1861 — Section 6