High Courts30 Jun 1913
Shaikh Nura Vs Baikuntha Nath Ray and Others
Calcutta High Court · 30 Ind. Cas. 398
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,737 of 3,203
High Courts30 Jun 1913
Prabhabati Dassi Vs Taibatunnessa Chowdhurani
Calcutta High Court · (1913) 06 CAL CK 0010
High Courts28 Jun 1913
Khetramani Dasee Vs Dhirendra Nath Roy
Calcutta High Court · (1914) ILR (Cal) 271 : 25 Ind. Cas. 370
High Courts27 Jun 1913
Sheikh Sanoo and Another Vs Muhammad Sabed
Calcutta High Court · 25 Ind. Cas. 539
High Courts27 Jun 1913Dismissed
Paltoo Pandey and others Vs Sri Newas Prosad Singh
Calcutta High Court · (1913) 06 CAL CK 0009
High Courts27 Jun 1913
Sheikh Faizu Vs Sheikh Doman
Calcutta High Court · AIR 1914 Cal 215 : 25 Ind. Cas. 536
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts27 Jun 1913
Raja Peaky Mohun Mukherjee Vs Chandra Sekhar Sarkar
Calcutta High Court · (1913) 06 CAL CK 0001
High Courts26 Jun 1913
Deb Narain Dutt Vs Chairman Baruipore Municipality
Calcutta High Court · (1914) ILR (Cal) 168
Bengal Municipal Act, 1932 — Section 85Evidence Act, 1872 — Section 106
High Courts23 Jun 1913
Jagabandhu Saha Vs Magnamoy Dassi Magnamoy Dassi Vs Jagabandhu Saha
Calcutta High Court · 36 Ind. Cas. 884
Bengal Tenancy Act, 1885 — Section 18
High Courts18 Jun 1913
Bissar Misser Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 261
Criminal Procedure Code, 1898 (CrPC) — Section 165, 94Penal Code, 1860 (IPC) — Section 342
High Courts17 Jun 1913Dismissed
Faizar Rahman Vs Maimuna Khatun
Calcutta High Court · (1913) 06 CAL CK 0005
High Courts16 Jun 1913
Benode Lal Ghose Vs Corporation of Calcutta
Calcutta High Court · AIR 1914 Cal 879(1) : (1914) ILR (Cal) 164
Calcutta Municipal Act, 1923 — Section 408, 575, 622
High Courts16 Jun 1913
Debnarayan Dutt Vs Chunilal Ghose
Calcutta High Court · (1914) ILR (Cal) 137
Contract Act, 1872 — Section 62
High Courts16 Jun 1913
Ananda Chandra Roy Vs Abdullah Hossein Chowdhury
Calcutta High Court · (1914) ILR (Cal) 148
Transfer of Property Act, 1882 — Section 54
High Courts12 Jun 1913
Shiba Prosad Samanta Vs Rakhalmani Dasee
Calcutta High Court · (1914) ILR (Cal) 130
High Courts11 Jun 1913
Bijoychand Mahatab Vs Kalipada Chatterjee
Calcutta High Court · (1914) ILR (Cal) 57
High Courts10 Jun 1913Allowed
Indra Mani Dasya Vs Priyanath Chackrabarty and Others
Calcutta High Court · (1913) 06 CAL CK 0008
High Courts10 Jun 1913Dismissed
Nabin Chandra Saha and Org. Vs Hem Chandra Ray and Another
Calcutta High Court · (1913) 06 CAL CK 0003