High Courts31 Mar 1913
Maharaja Birendra Kisore Manikya Bahadur Vs Giris Chandra Nag Banikya and Others
Calcutta High Court · 30 Ind. Cas. 949
Bengal Tenancy Act, 1885 — Section 157
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,743 of 3,203
High Courts31 Mar 1913
Maharaja Birendra Kishore Manikya Bahadur Vs Ram Chandra Dey and Others
Calcutta High Court · 30 Ind. Cas. 948
High Courts28 Mar 1913
Hiralal Singha Vs Tripura Charan Ray
Calcutta High Court · (1913) ILR (Cal) 650
High Courts27 Mar 1913
India General Steam Navigation Company Vs Bhagwan Chandra Pal
Calcutta High Court · (1913) ILR (Cal) 716
Carriers Act, 1865 — Section 6, 8, 9Contract Act, 1872 — Section 151, 152
High Courts27 Mar 1913
Ram Chundra Saha Vs Haji Meah Haji Ab-Dullah
Calcutta High Court · (1913) 03 CAL CK 0026
High Courts27 Mar 1913
Sitanath Panda Vs Eara Narain Mahapatra
Calcutta High Court · 30 Ind. Cas. 58
Bengal Tenancy Act, 1885 — Section 20, 21
High Courts26 Mar 1913
Nanda Lal Roy Vs Dhirendra Nath Chakravarti
Calcutta High Court · (1913) ILR (Cal) 710
High Courts26 Mar 1913Allowed
Chandra Nath Tewari Vs Protap Udai Nath Sahi and others
Calcutta High Court · (1913) 03 CAL CK 0027
High Courts26 Mar 1913
Fazal Imam Vs Sukor Mahton
Calcutta High Court · AIR 1914 Cal 766 : 25 Ind. Cas. 442
Bengal Tenancy Act, 1885 — Section 147B, 29, 74
High Courts19 Mar 1913Allowed
Nathan sao Vs Mrs. Annie Besant
Calcutta High Court · (1913) 03 CAL CK 0029
High Courts19 Mar 1913
Bisseswar Sonamut Vs Jasoda Lal Chowdhry
Calcutta High Court · (1913) ILR (Cal) 704
Civil Procedure Code, 1908 (CPC) — Section 154, 48General Clauses Act, 1897 — Section 6
High Courts19 Mar 1913
Nityanund Das Vs Udai Narain Mondal
Calcutta High Court · (1913) 03 CAL CK 0005
High Courts19 Mar 1913Allowed
Harmanage Narain Singh Vs Ram Gopal Achari
Calcutta High Court · (1913) 03 CAL CK 0001
High Courts18 Mar 1913
Bhagwat Baksh Ray Vs Sheo Prosad Sahu and others
Calcutta High Court · (1913) 03 CAL CK 0024
High Courts18 Mar 1913
Mussamut Bibi Ahmodi Begum and others Vs Mahasay Taraknath Ghose and others
Calcutta High Court · (1913) 03 CAL CK 0011
High Courts14 Mar 1913Dismissed
W. M. Grant and Others Vs Har Sahay Singh and Others
Calcutta High Court · (1913) 03 CAL CK 0007
High Courts14 Mar 1913Dismissed
Surja Kumar Karforma Vs S.M. Pramada Sundaree Debi
Calcutta High Court · (1913) 03 CAL CK 0004
High Courts13 Mar 1913
Asit Mohan Ghosh Vs Sarat Chandra Ghosh
Calcutta High Court · (1913) 03 CAL CK 0041
High Courts13 Mar 1913
Dwarka Nath Chowdhury and Others Vs Shashti Kinkar Banerjee and Others
Calcutta High Court · 18 Ind. Cas. 869
Civil Procedure Code, 1908 (CPC) — Section 98Limitation Act, 1963 — Section 28
High Courts13 Mar 1913Dismissed
Surya Kanta Ray Chowdhury Vs Fani Bhusan Banerjee
Calcutta High Court · (1913) 03 CAL CK 0037