High Courts17 Feb 1913
Baburam Bag Vs Madhab Chandra Pollay
Calcutta High Court · AIR 1914 Cal 333 : (1913) ILR (Cal) 565
Specific Relief Act, 1877 — Section 27
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,746 of 3,203
High Courts17 Feb 1913
Oriental Government Security Life Assurance Co., Ld. Vs Oriental Assurance Co., Ld.
Calcutta High Court · (1913) ILR (Cal) 570
Provident Insurance Societies Act, 1912 — Section 5, 6
High Courts17 Feb 1913
Maulvi Nazir Ahshan Vs Dalip Mahton
Calcutta High Court · 18 Ind. Cas. 725
Civil Procedure Code, 1908 (CPC) — Section 152, 153
High Courts17 Feb 1913
Maharaj Bahadur Singh Vs Basanta Kumar Roy and Others
Calcutta High Court · 18 Ind. Cas. 876
Civil Procedure Code, 1882 — Section 108Contract Act, 1872 — Section 135
High Courts14 Feb 1913
Telam Pramanik Vs Adu Shaikh and Others
Calcutta High Court · 18 Ind. Cas. 791
Bengal Tenancy Act, 1885 — Section 85Registration Act, 1908 — Section 17(d)
High Courts14 Feb 1913
Bipin Bihari Bejali Vs Kanti Chandra Mandal
Calcutta High Court · 18 Ind. Cas. 715
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, 115
High Courts14 Feb 1913
Sheo Narain Ray and others Vs Mukshoda Das Mittra and others
Calcutta High Court · (1913) 02 CAL CK 0008
High Courts13 Feb 1913
Probhash Chandra Roy Vs Board of Examiners of the Pleadership and Muktearship Examination
Calcutta High Court · 18 Ind. Cas. 459
Legal Practitioners Act, 1879 — Section 6
High Courts12 Feb 1913
Khetra Mohan Chatterjee and Others Vs Mohim Chandra Das
Calcutta High Court · 18 Ind. Cas. 595
Bengal Tenancy Act, 1885 — Section 184
High Courts10 Feb 1913
Sheikh Babujan and Others Vs Ramjaddi Sheikh and Others
Calcutta High Court · 18 Ind. Cas. 597
Bengal Tenancy Act, 1885 — Section 76
High Courts10 Feb 1913
Najabat Ali Vs Bibi Kadiran
Calcutta High Court · 53 Ind. Cas. 49
Land Registration Act, 1876 — Section 78
High Courts10 Feb 1913
Jhulam Sain Vs Emperor
Calcutta High Court · 18 Ind. Cas. 677
Penal Code, 1860 (IPC) — Section 295, 297
High Courts10 Feb 1913
Jhulan Sain Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 548
Penal Code, 1860 (IPC) — Section 297
High Courts07 Feb 1913
Harish Chandra Roy Vs Sheikh Atir Mahmud and Others
Calcutta High Court · 18 Ind. Cas. 474
High Courts07 Feb 1913
Rahmatulla Vs Mofizulla and Others
Calcutta High Court · 28 Ind. Cas. 473
Specific Relief Act, 1877 — Section 9
High Courts06 Feb 1913
Sheikh Bahal Ud-Din and Others Vs Rafaqat Husain and Another
Calcutta High Court · 18 Ind. Cas. 451
High Courts06 Feb 1913
Kalanund Singh and others Vs Gir Prosad Das and others
Calcutta High Court · (1913) 02 CAL CK 0026