High Courts10 Jan 1913
Phanindar Singh Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 465 : 18 Ind. Cas. 891
Bengal Tenancy Act, 1885 — Section 3(16), 58(3)Criminal Procedure Code, 1898 (CrPC) — Section 476
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,749 of 3,203
High Courts10 Jan 1913
Abadhaut Banerjee Vs Kaniz Fatima Bibi and Others
Calcutta High Court · 18 Ind. Cas. 239
Village Chaukidari Act, 1870 — Section 49
High Courts08 Jan 1913
Nanda Lal Pathak and Another Vs Mohunt Chanurpat Das and Others
Calcutta High Court · 18 Ind. Cas. 143
Evidence Act, 1872 — Section 35
High Courts07 Jan 1913
Ramzan Mistri and Others Vs Haji Zahur Hossein
Calcutta High Court · 18 Ind. Cas. 241
Specific Relief Act, 1877 — Section 42
High Courts06 Jan 1913
Chandi Charan Laha and Others Vs Manoranjan Chattopadhya and Others
Calcutta High Court · 18 Ind. Cas. 275
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Court Fees Act, 1870 — Article 17, 7
High Courts06 Jan 1913
Maharaji Mamrik, and on his death his Sons and Heirs Baski Mamrik and Others Vs Sufal Manjhi and Others
Calcutta High Court · AIR 1914 Cal 732 : 18 Ind. Cas. 115
Sonthal Pergunnahs Settlement Regulation, 1872 — Rule 27, 10
High Courts03 Jan 1913
Bhuphndra Narayan Dutt and Others Vs Rajendra Nath Dutt and Others
Calcutta High Court · 18 Ind. Cas. 455
Limitation Act, 1963 — Article 179(4)
High Courts03 Jan 1913
Harbans Pandey and Others Vs Emperor
Calcutta High Court · 18 Ind. Cas. 402
Penal Code, 1860 (IPC) — Section 147
High Courts03 Jan 1913
Makbul Ali and Others Vs Ali Ahmed and Others
Calcutta High Court · 18 Ind. Cas. 80
High Courts03 Jan 1913
Haridas Roy and Others Vs Sarat Chandra Dey and Others
Calcutta High Court · 18 Ind. Cas. 121
Limitation Act, 1963 — Section 14
High Courts03 Jan 1913
Ram Angutha Singh Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 511
Penal Code, 1860 (IPC) — Section 147, 323
High Courts03 Jan 1913
Surendra Nath Mitra and Others Vs Upendra Nath Bhatta
Calcutta High Court · 18 Ind. Cas. 495
High Courts03 Jan 1913
Khetter Mohan Mitter Vs Emperor
Calcutta High Court · 18 Ind. Cas. 412
Criminal Procedure Code, 1898 (CrPC) — Section 190(c), 4
High Courts03 Jan 1913
Sheikh Siddik Vs Sheikh Chakauri Khansamah
Calcutta High Court · 18 Ind. Cas. 683
Criminal Procedure Code, 1898 (CrPC) — Section 435(4), 437, 528Penal Code, 1860 (IPC) — Section 406
High Courts02 Jan 1913
Shangser Ali and Others Vs Sheikh Hadanulla
Calcutta High Court · 18 Ind. Cas. 82
Bengal Tenancy Act, 1885 — Section 49
High Courts17 Dec 1912
Kailash Chandra Nag Vs Secretary of State for India
Calcutta High Court · (1913) ILR (Cal) 452
Police Act, 1801 — Section 15(4)
High Courts17 Dec 1912
Kailash Chandra Nag Vs The Secretary of State for India in Council
Calcutta High Court · 18 Ind. Cas. 112
Police Act, 1861 — Section 15
High Courts17 Dec 1912
Makund Singh and Others Vs Saraswati Bibi and Others
Calcutta High Court · 51 Ind. Cas. 98