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Calcutta High Court judgments

64,044 judgments · page 2,750 of 3,203

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High Courts17 Dec 1912Allowed

Chandulla Sheikh and Others Vs The King-Emperor

Calcutta High Court · (1912) 12 CAL CK 0019

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High Courts17 Dec 1912

Jagadananda Asram Vs Rajendra Roy and Others

Calcutta High Court · 18 Ind. Cas. 129

Civil Procedure Code, 1908 (CPC) — Section 109
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High Courts16 Dec 1912

Sir William Dring, Kt., Agent, East India Ry. Co. Vs Shiv Prosad Bhakat and Others

Calcutta High Court · 18 Ind. Cas. 216

Railways Act, 1890 — Section 72(2)(b)
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High Courts16 Dec 1912Dismissed

The East Indian Ry. Co. Vs Shiv Prosad Bhakat and Others

Calcutta High Court · (1912) 12 CAL CK 0004

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High Courts13 Dec 1912

Tinoodhan Chatterjee by his Guardian, Khetra N. Chatterjee Vs Trilokya Saran Sanyal

Calcutta High Court · 18 Ind. Cas. 177

Transfer of Property Act, 1882 — Section 52
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High Courts13 Dec 1912

Tarini Kanta Majumdar Vs Ishur Chandra Chakravarti

Calcutta High Court · 18 Ind. Cas. 240

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High Courts12 Dec 1912

Kari Singh Vs Emperor

Calcutta High Court · (1913) ILR (Cal) 433

Penal Code, 1860 (IPC) — Section 499
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High Courts12 Dec 1912

Bhim Lal Sah Vs Emperor

Calcutta High Court · (1913) ILR (Cal) 444

Criminal Procedure Code, 1898 (CrPC) — Section 202, 211, 476
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High Courts12 Dec 1912

Ram Doyal Samonta Vs Upendra Nath Samonta and Another

Calcutta High Court · 18 Ind. Cas. 298

Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1877 — Section 9
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High Courts12 Dec 1912

Bhim Lal Shah Vs Bisa Singh and Others

Calcutta High Court · 18 Ind. Cas. 345

Criminal Procedure Code, 1898 (CrPC) — Section 202
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High Courts12 Dec 1912

Umesh Chandra Haldar Vs Umesh Chandra Bag and Others

Calcutta High Court · 18 Ind. Cas. 46

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High Courts10 Dec 1912

Shambhu Mahto and Others Vs The Midnapur Zemindari Co. Ltd. and Others

Calcutta High Court · 18 Ind. Cas. 90

Civil Procedure Code, 1908 (CPC) — Section 108
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High Courts09 Dec 1912

Cheodditti Vs Tulsi Singh

Calcutta High Court · (1913) ILR (Cal) 428

Bengal Tenancy Act, 1885 — Section 105, 107, 109, 30(6), 37
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High Courts09 Dec 1912

Jagabandhu Biswas and Another Vs Srinath Chatterjee and Others

Calcutta High Court · 18 Ind. Cas. 392

Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts09 Dec 1912

Hari Charan Bose, Agent and Manager, Eastern Mortgage Agency Co. Ld., and on his death his son Naresh Chandra Bose Vs Surendra Nath Banerjee, Chairman of the North Barrackpur Municipality

Calcutta High Court · 18 Ind. Cas. 84

Limitation Act, 1963 — Article 2
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High Courts09 Dec 1912

Ramon Mohan Roy Vs Sheikh Kalimuddi and Another

Calcutta High Court · 17 Ind. Cas. 682

Bengal Tenancy Act, 1885 — Section 86(7)
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High Courts09 Dec 1912

Maheshpur Coal Company, Ld. Vs Jatindra Nath Gupta

Calcutta High Court · (1913) ILR (Cal) 386

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High Courts09 Dec 1912

A.B. Chiodith Vs Tulsi Singh

Calcutta High Court · 18 Ind. Cas. 130

Bengal Tenancy Act, 1885 — Section 30(b)
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High Courts09 Dec 1912

Emperor Vs Jiban Kristo Bagchi

Calcutta High Court · (1913) ILR (Cal) 318

Criminal Procedure Code, 1898 (CrPC) — Section 233, 234, 235Penal Code, 1860 (IPC) — Section 408, 477A
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High Courts09 Dec 1912

Moheshpur Coal Co. Ld. Vs Jotindra Nath Gupta and Another

Calcutta High Court · 18 Ind. Cas. 315

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