High Courts27 Apr 1914
Haldhar Jha Vs Syed Shah Mahammad Ashraf Alam
Calcutta High Court · AIR 1915 Cal 68 : 25 Ind. Cas. 880
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 47 Rule 4
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,722 of 3,203
High Courts27 Apr 1914
Pitambar Mahapatra Vs Bhagabat Lal, on his death his Heirs and Legal, Representatives, Bhairab Pal and Others
Calcutta High Court · AIR 1914 Cal 654 : 24 Ind. Cas. 860
High Courts27 Apr 1914
Golam Mujahar Chowdhery and Another Vs Goloke Charan Das
Calcutta High Court · AIR 1915 Cal 78(1) : 25 Ind. Cas. 884
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(2)Limitation Act, 1963 — Section 18
High Courts24 Apr 1914
Midnapore Zemindary Company, Ltd. Vs Hrishikesh Ghosh
Calcutta High Court · AIR 1914 Cal 757 : (1914) ILR (Cal) 1108
High Courts24 Apr 1914
Gopeshwar Pal Vs Jiban Chandra Chandra and Others and Srikanta Lohar and Others
Calcutta High Court · 24 Ind. Cas. 37
Bengal Tenancy Act, 1885 — Article 3
High Courts24 Apr 1914
The Midnapore Zemimdari Company, Ltd. Vs Hrishikesh Ghosh and Another
Calcutta High Court · 25 Ind. Cas. 562
Bengal Tenancy Act, 1885 — Section 26
High Courts24 Apr 1914
Kunja Behari Seal Vs Raja Durga Prasad Singh and Others
Calcutta High Court · 25 Ind. Cas. 819
High Courts24 Apr 1914
Gopeshwar Pal Vs Jiban Chandra Chandra
Calcutta High Court · AIR 1914 Cal 806 : (1914) ILR (Cal) 1125
Bengal Tenancy Act, 1885 — Article 3, 184Civil Procedure Code, 1908 (CPC) — Section 98
High Courts24 Apr 1914
Sukar Hajam and Another Vs Oli Mohammad Mea
Calcutta High Court · 25 Ind. Cas. 826
High Courts23 Apr 1914
Mohammed Ashrafuddin and Others Vs Sheikh Kareem Buksh
Calcutta High Court · AIR 1915 Cal 118(2) : 24 Ind. Cas. 603
High Courts23 Apr 1914
Adhar Chandra Dey Vs Subodh Chandra Ghosh
Calcutta High Court · (1914) 04 CAL CK 0025
High Courts23 Apr 1914
Faizuddin Khan and Others Vs Reju Akab and Others
Calcutta High Court · AIR 1915 Cal 653 : 28 Ind. Cas. 22
Limitation Act, 1908 — Section 28
High Courts23 Apr 1914
Ashraf Ali Vs Emperor
Calcutta High Court · AIR 1915 Cal 784 : (1915) ILR (Cal) 25
Criminal Procedure Code, 1898 (CrPC) — Section 497, 498
High Courts23 Apr 1914Dismissed
Madho Chowdhury Vs Turab Mian and Others
Calcutta High Court · (1914) 04 CAL CK 0003
High Courts22 Apr 1914
Bisnab Charan De and Another Vs Sarat Chandra Kar and Others
Calcutta High Court · 38 Ind. Cas. 487
High Courts22 Apr 1914
Rajani Nath Rakshit Vs Kusum Kaminimajumdar and Others
Calcutta High Court · AIR 1914 Cal 778 : 24 Ind. Cas. 64
High Courts22 Apr 1914
Akram Ali Vs Anwar Ali and Others
Calcutta High Court · AIR 1914 Cal 769 : 24 Ind. Cas. 677
High Courts21 Apr 1914
Abhaybswari Debi Vs Kishori Mohan Banerjee
Calcutta High Court · (1915) ILR (Cal) 19
Criminal Procedure Code, 1898 (CrPC) — Section 192, 198, 503
High Courts17 Apr 1914
Brij Nandan Singh Vs Kailash Tewary
Calcutta High Court · AIR 1914 Cal 674 : 24 Ind. Cas. 17