High Courts20 May 1914Dismissed
Mokunda Lal Chakrabarti and Another Vs Mon Mohini Debi and Another
Calcutta High Court · (1914) 05 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,720 of 3,203
High Courts19 May 1914
Hannah Vs Juggernath and Co.
Calcutta High Court · (1915) ILR (Cal) 262
Evidence Act, 1872 — Section 117
High Courts19 May 1914
Srimati Jagat Tara Debya Chowdhurani Vs Narmada Kanta Bakerji Chowdhury and Others
Calcutta High Court · AIR 1914 Cal 741 : 24 Ind. Cas. 801
High Courts19 May 1914
Maharaja Jagadindra Nath Roy Vs Mohendra Nath Mozumdar and Others
Calcutta High Court · 52 Ind. Cas. 90
Bengal Tenancy Act, 1885 — Section 195
High Courts19 May 1914
Bejoy Krishna Majumdar Vs Dwarika Krishna Majumdar
Calcutta High Court · AIR 1914 Cal 847 : 25 Ind. Cas. 218
High Courts18 May 1914
Chowdhry Babu Mahadeo Prasad Vs Shaikh Nabi Bukhsh
Calcutta High Court · 25 Ind. Cas. 104
Criminal Procedure Code, 1898 (CrPC) — Section 144Specific Relief Act, 1877 — Section 42
High Courts18 May 1914
In Re: J.M. Lucas and Another
Calcutta High Court · (1915) ILR (Cal) 109 : 28 Ind. Cas. 469
Bankruptcy Act, 1869 — Section 27Insolvency Act, 1848 — Section 26Provincial Insolvency Act, 1920 — Section 36(5)
High Courts15 May 1914Dismissed
Intu Meah Mistry Vs Darbuksh Bhuiyan
Calcutta High Court · (1915) ILR (Cal) 67
High Courts15 May 1914
Syed Maniruddin Vs Jnanendra Nath Basu
Calcutta High Court · AIR 1915 Cal 401 : 31 Ind. Cas. 707
High Courts15 May 1914
MoniJan Bibi and Another Vs District Judge
Calcutta High Court · 25 Ind. Cas. 229
Guardians and Wards Act, 1890 — Section 24, 25, 26, 43(1), 47(1)
High Courts15 May 1914
Monijan Bibi Vs District Judge Birbhum
Calcutta High Court · AIR 1915 Cal 1 : (1915) ILR (Cal) 351
Guardians and Wards Act, 1890 — Section 24
High Courts15 May 1914
Lakhan Jena and Others Vs Arjun Naik
Calcutta High Court · AIR 1914 Cal 202 : 24 Ind. Cas. 387
High Courts15 May 1914
Intu Miah Mistry Vs Darbuksh Bhuiyan
Calcutta High Court · AIR 1914 Cal 845 : 25 Ind. Cas. 380
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 5 Rule 17, Order 5 Rule 27, Order 5 Rule 28
High Courts14 May 1914
Haji Mahomed Mozaffer Ali Bhuyan Vs Asraf Ali
Calcutta High Court · AIR 1914 Cal 823 : 25 Ind. Cas. 93
Transfer of Property Act, 1882 — Section 58(c)
High Courts14 May 1914
Promode Ranjan Ghosh alias Manoo Ghosh Vs Abijan Bibi and Others
Calcutta High Court · AIR 1915 Cal 110 : 25 Ind. Cas. 373
Bengal Tenancy Act, 1885 — Section 11, 3(8)
High Courts13 May 1914
Basir Sheikh and Others Vs Fazle Karim Biswas and Others
Calcutta High Court · AIR 1915 Cal 786(1) : 28 Ind. Cas. 703
High Courts13 May 1914
Sailaja Prosad Chatterjee and Others Vs Jadu Nath Bose
Calcutta High Court · (1914) 05 CAL CK 0055
High Courts12 May 1914
Keshob Lal Nag Mazumdar and Others Vs Jnanendra Nath Ghose and Others
Calcutta High Court · AIR 1914 Cal 706 : 24 Ind. Cas. 538
High Courts11 May 1914
Srimati Majidunnessa Bibi Vs Srimati Amnessa alias Aslahanessa Bibi
Calcutta High Court · AIR 1914 Cal 768 : 24 Ind. Cas. 826