High Courts01 Jun 1914
Arjun Dass Vs Gunendra Nath Basu Mallick
Calcutta High Court · (1914) 06 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,718 of 3,203
High Courts29 May 1914
Tarak Nath Sarkar Vs Natabar Mondal
Calcutta High Court · AIR 1915 Cal 744(2) : 30 Ind. Cas. 45
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(3)
High Courts29 May 1914
Damra Coal Company Vs Benares Bank
Calcutta High Court · AIR 1915 Cal 624 : 28 Ind. Cas. 569
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts29 May 1914
Bande Ali Fakir and Others Vs Amud Sarkar and Others
Calcutta High Court · (1914) 05 CAL CK 0006
High Courts28 May 1914
Rup Chand Ghose Vs Narendra Krishna Ghose
Calcutta High Court · AIR 1915 Cal 764 : 28 Ind. Cas. 683
Bengal Tenancy Act, 1885 — Section 12, 56(3)
High Courts28 May 1914
Raj Kumar Sarkar Vs Faizuddi Tarafdar and Others
Calcutta High Court · AIR 1915 Cal 635 : 30 Ind. Cas. 891
Bengal Tenancy Act, 1885 — Section 29
High Courts28 May 1914
Srimati Amjadnessa Bibi and Others Vs Rahim Bakas Sikdar and Others
Calcutta High Court · 28 Ind. Cas. 713
High Courts28 May 1914Dismissed
Amjadennessa Bibi Vs Rahim Buksh Shikdar
Calcutta High Court · (1915) ILR (Cal) 286
High Courts28 May 1914
A.H. Ghaznavi and Co. Vs Budge-Budge Jute Mills
Calcutta High Court · AIR 1914 Cal 181 : 25 Ind. Cas. 955
High Courts28 May 1914
Nabin Chandra Saha Vs Sinclair Murray and Co.
Calcutta High Court · AIR 1914 Cal 818 : 25 Ind. Cas. 951
High Courts28 May 1914
Ratan Chand Dharam Chand Vs The Secretary of State for India in Council and another
Calcutta High Court · (1914) 05 CAL CK 0014
High Courts27 May 1914
Raj Kumar Sarkar Vs Faizuddi Tarafdar and Others
Calcutta High Court · AIR 1915 Cal 613 : 30 Ind. Cas. 283
Bengal Tenancy Act, 1885 — Section 29
High Courts27 May 1914Dismissed
Biswambhar Shaha Vs Ram Sundar Kaibarta
Calcutta High Court · (1915) ILR (Cal) 294
Transfer of Property Act, 1882 — Section 90
High Courts27 May 1914
P. Chowdhury, Esqr., Receiver of The Estate of Deity Kali Krishna Jogeswar Sivas of Dakhi-Neswar Vs Jafar Mahammad and Another
Calcutta High Court · 24 Ind. Cas. 739
High Courts27 May 1914
Pranhari Guha Vs Chandra Kumar Guha and Another
Calcutta High Court · AIR 1914 Cal 826 : 25 Ind. Cas. 204
Civil Procedure Code, 1908 (CPC) — Section 115, 153
High Courts27 May 1914
Rameswar Mandal and Others Vs Provabati Debi
Calcutta High Court · AIR 1915 Cal 141(2) : 25 Ind. Cas. 84
Transfer of Property Act, 1882 — Section 90, 99
High Courts27 May 1914
Shiba Sundari Dasi Vs Ram Gobinda Das and Others
Calcutta High Court · 25 Ind. Cas. 90
High Courts27 May 1914
Bishwambhar Saha and Others Vs Ram Sundar Kaibarta Das
Calcutta High Court · AIR 1915 Cal 725 : 30 Ind. Cas. 719
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Transfer of Property Act, 1882 — Section 90
High Courts26 May 1914
Deno Nath Ghosh and Another Vs Hrishikesh Pal and Others
Calcutta High Court · AIR 1914 Cal 861 : 24 Ind. Cas. 670
High Courts26 May 1914Dismissed
Jibananda Chakkabarty Vs Kalidas Malik
Calcutta High Court · AIR 1915 Cal 199 : (1915) ILR (Cal) 164