High Courts09 Jun 1914Allowed
Akhoy Kumar Chatterjee Vs Akman Molla and Others
Calcutta High Court · (1914) 06 CAL CK 0053
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,717 of 3,203
High Courts09 Jun 1914
Esahuq Chowdhury and Another Vs Srimati Abedannissa Bibi and Others
Calcutta High Court · 28 Ind. Cas. 692
High Courts09 Jun 1914Dismissed
Esahaq Chowdhry Vs Abedunnessa Bibi
Calcutta High Court · (1915) ILR (Cal) 361
High Courts08 Jun 1914Dismissed
Akhoy Kumar Banerjee Vs Corporation
Calcutta High Court · (1914) ILR (Cal) 625
Bengal Tenancy Act, 1885 — Section 171, 65Calcutta Municipal Act, 1899 — Section 223, 228Transfer of Property Act, 1882 — Section 100, 55
High Courts08 Jun 1914
Jotiram Khan Vs Jonaki Nath Ghose and Another
Calcutta High Court · 33 Ind. Cas. 54
Bengal Tenancy Act, 1885 — Section 44(c)
High Courts08 Jun 1914
Soudamini Ghose Vs Gopal Chandra Ghose
Calcutta High Court · 28 Ind. Cas. 557
Civil Procedure Code, 1908 (CPC) — Section 104(1)(f)
High Courts08 Jun 1914
The Deputy Superintendent and Remembrancer of Legal Affairs, Bengal Vs Sital Chandra Pal and Others
Calcutta High Court · (1914) 06 CAL CK 0004
High Courts05 Jun 1914Dismissed
Upendra Nath Kalamuri Vs Kusum Kumari Dasi
Calcutta High Court · AIR 1915 Cal 827 : (1915) ILR (Cal) 440
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts05 Jun 1914
Har Naran Sardar and Others Vs The Emperor
Calcutta High Court · (1914) 06 CAL CK 0038
High Courts05 Jun 1914
Rashmani Dasi and Another Vs Baroda Kant Sarkar and Another
Calcutta High Court · 28 Ind. Cas. 31
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts05 Jun 1914
Bhakta Mahto Vs Thakur Udit Narain Singh Deo
Calcutta High Court · 25 Ind. Cas. 899
High Courts04 Jun 1914Allowed
Deputy Legal Remembrancer Vs Sital Chandra Pal
Calcutta High Court · AIR 1915 Cal 115 : (1915) ILR (Cal) 300
Provident Insurance Societies Act, 1912 — Section 21
High Courts04 Jun 1914
Sasibhushan Mookerjee and Another Vs Radhanath Bose
Calcutta High Court · 25 Ind. Cas. 267
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts04 Jun 1914
Nripendro Nath Shahoo and Gopinath Mandal Vs Ashutosh Ghosh and Others
Calcutta High Court · AIR 1915 Cal 460 : 29 Ind. Cas. 128
Provincial Insolvency Act, 1920 — Section 37(1), 5
High Courts04 Jun 1914
Romesh Chandra Dutta Choudhury and Others Vs Emperor
Calcutta High Court · 32 Ind. Cas. 687
Criminal Procedure Code, 1898 (CrPC) — Section 122
High Courts04 Jun 1914Allowed
Panchkari Chatterjee Vs Maharaj Bahadur Sing
Calcutta High Court · (1914) 06 CAL CK 0007
High Courts02 Jun 1914
Dayamayi Vs Ananda Mohan Roy Chowdhury
Calcutta High Court · (1915) ILR (Cal) 172
Bengal Tenancy Act, 1885 — Section 87
High Courts01 Jun 1914
Gagan Chandra Chuckerbutty Vs Maharaja Birendra Kisore Manikya Bahadur
Calcutta High Court · AIR 1915 Cal 690(2) : 30 Ind. Cas. 931
High Courts01 Jun 1914Allowed
Uma Charan Mandal and Others Vs Midnapore Zemindary Co.
Calcutta High Court · (1914) 06 CAL CK 0006