High Courts19 Jun 1914
Harchand Ray Gobordhon Das Vs The Bengal-Nagpur Railway Co.
Calcutta High Court · 28 Ind. Cas. 838
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,716 of 3,203
High Courts19 Jun 1914
Abdul Quadir Vs Shahbazpur Cooperative Bank
Calcutta High Court · (1915) ILR (Cal) 377
Civil Procedure Code, 1908 (CPC) — Section 73Co-operative Societies Act, 1912 — Section 20
High Courts19 Jun 1914
Balchand and another Vs Tarak Nath Sadhu
Calcutta High Court · (1914) 06 CAL CK 0036
High Courts18 Jun 1914
Ganesh Bhagat Vs Sarada Prasad Mukerjee
Calcutta High Court · AIR 1915 Cal 705(2) : (1915) ILR (Cal) 370 : 30 Ind. Cas. 111
High Courts18 Jun 1914
Kanchan Mallik Vs Emperor
Calcutta High Court · (1915) ILR (Cal) 374
Penal Code, 1860 (IPC) — Section 144, 186
High Courts18 Jun 1914
Anand Kisore Chowdhury and Others Vs Daiji Thakurain
Calcutta High Court · AIR 1915 Cal 571 : 28 Ind. Cas. 580
Bengal Estates Partition Act, 1876 — Section 12
High Courts17 Jun 1914
Asrabuddin Sarkar and Others Vs Kali Doyal Mullick and Another
Calcutta High Court · AIR 1915 Cal 596 : 28 Ind. Cas. 645
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 471, 474
High Courts17 Jun 1914
Ganpat Mahton and Others Vs Rishal Singh and Others
Calcutta High Court · 33 Ind. Cas. 978
Bengal Tenancy Act, 1885 — Article 1(a), 116, 120(2)(a)
High Courts16 Jun 1914
Achambit Mandal Vs Mahatab Singh
Calcutta High Court · AIR 1915 Cal 119 : (1915) ILR (Cal) 365
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts16 Jun 1914Allowed
Ram Saran Lall Vs Ram Narayan Singh
Calcutta High Court · AIR 1915 Cal 612 : (1915) ILR (Cal) 305
High Courts16 Jun 1914Allowed
The Nowaghur Coal Co., Ld. Vs Sashi Bhusan Ray
Calcutta High Court · (1914) 06 CAL CK 0035
High Courts16 Jun 1914
Raja Ganga Narain Singh and The Nowagarh Coal Company Ltd. Vs Shashi Bhusan Rai and Others
Calcutta High Court · 28 Ind. Cas. 811
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Jun 1914
Sahodra Mudiali Vs Nabin Chand Poral
Calcutta High Court · (1914) 06 CAL CK 0003
High Courts15 Jun 1914Dismissed
Khagaram Das Vs Ramsankar Das Pramanik
Calcutta High Court · AIR 1915 Cal 796 : (1915) ILR (Cal) 652
Contract Act, 1872 — Section 16, 74
High Courts15 Jun 1914
F.F. Christian Vs Tekaitni Narbada Koeri and Others
Calcutta High Court · (1914) 06 CAL CK 0011
High Courts15 Jun 1914
Ram Churn Law Vs Shahibzada Fatima Begum and Others
Calcutta High Court · (1914) 06 CAL CK 0009
High Courts11 Jun 1914Allowed
Basunta Kumar Chuckerbutty Vs Gopal Chunder Das
Calcutta High Court · (1914) 06 CAL CK 0010
High Courts10 Jun 1914
Sahadoka Mudiali Vs Nabin Chand Boral
Calcutta High Court · (1915) ILR (Cal) 638
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts10 Jun 1914
Ram Sharan Lal and Others Vs Maharaja Sri Sri Ram Narain Singh Bahadur
Calcutta High Court · 28 Ind. Cas. 610