High Courts27 Jul 1914
Abdul Majid and Others Vs Ksherode Chandra Pal and Another
Calcutta High Court · AIR 1915 Cal 383 : 29 Ind. Cas. 843
Contract Act, 1872 — Section 16
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,714 of 3,203
High Courts27 Jul 1914
Gonesh Mondol Vs Thanda Namasundrani and Others
Calcutta High Court · 38 Ind. Cas. 489
Bengal Tenancy Act, 1885 — Section 85Evidence Act, 1872 — Section 91
High Courts23 Jul 1914
Girish Chandra Ray Vs Sarat Chandra Singh
Calcutta High Court · AIR 1915 Cal 692 : (1915) ILR (Cal) 667 : 30 Ind. Cas. 743
Criminal Procedure Code, 1898 (CrPC) — Section 107, 195
High Courts21 Jul 1914
Asir Mahomed Sheikh and Others Vs Raja Probhat Chandra Barua
Calcutta High Court · 30 Ind. Cas. 1
Landlord and Tenant Procedure Act, 1869 — Section 18
High Courts21 Jul 1914
Hasuni Bibi and Another Vs Sadir Mamud Sarkar
Calcutta High Court · AIR 1915 Cal 782 : 30 Ind. Cas. 252
Bengal Tenancy Act, 1885 — Section 86(6)Specific Relief Act, 1877 — Section 9
High Courts21 Jul 1914Dismissed
Kunja Lal Roy and Others Vs Umesh Chandra Roy and others
Calcutta High Court · (1914) 07 CAL CK 0005
High Courts20 Jul 1914
Shanker Prosad Jha and Others Vs Babu Lal Jha and Others
Calcutta High Court · AIR 1915 Cal 541 : 28 Ind. Cas. 241
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts16 Jul 1914
Jitendra Kumar Pal Chowdhury Vs Mohendra Chandra Sarma and Others
Calcutta High Court · 37 Ind. Cas. 239
High Courts16 Jul 1914
Subans Singh Vs Mohabir Proshad Singh and others
Calcutta High Court · (1914) 07 CAL CK 0006
High Courts14 Jul 1914Dismissed
Kailash Chandra Nath Vs Sheikh Chhenu
Calcutta High Court · AIR 1915 Cal 513(1) : (1915) ILR (Cal) 546
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17(n)
High Courts14 Jul 1914
Kailash Chandra Nath and Another Vs Sheikh Chhenu
Calcutta High Court · 30 Ind. Cas. 804
Evidence Act, 1872 — Section 92
High Courts13 Jul 1914
Mahim Chandra Sarkar Vs Hara Kumari Dasee and Others Hemangini Dasee and Another Vs Mahim Chandra Sarkar
Calcutta High Court · 30 Ind. Cas. 798
High Courts13 Jul 1914
Mahim Chandra Sarkar Vs Hara Kumari Dasee
Calcutta High Court · AIR 1915 Cal 487 : (1915) ILR (Cal) 561
High Courts13 Jul 1914
Co-Operative Hindustan Bank Ltd. Vs Bhola Nath Borooah
Calcutta High Court · 31 Ind. Cas. 597
Civil Procedure Code, 1908 (CPC) — Para 8(II)
High Courts08 Jul 1914
Maharaj Bahadur Singh and Others Vs Surendra Narain Singh and Others, Chatrapat Singh and Others and Mr. A.H. Forbes and Others
Calcutta High Court · AIR 1915 Cal 586 : 28 Ind. Cas. 898
High Courts08 Jul 1914Allowed
Musstt. Chandrabati Vs Madho Prosad
Calcutta High Court · (1914) 07 CAL CK 0029
High Courts08 Jul 1914Dismissed
Sri Lal Vs Arjun Das and others
Calcutta High Court · (1914) 07 CAL CK 0003
High Courts07 Jul 1914
Kumeda Prosonno Bhuiya Vs Secretary of State for India in Council and Others
Calcutta High Court · AIR 1915 Cal 647 : 30 Ind. Cas. 255
Bengal Tenancy Act, 1885 — Section 103B, 104A, 104F, 104HCivil Procedure Code, 1908 (CPC) — Section 80