High Courts26 May 1914
Madhu Sardar Vs Khitish Chandra Banerjee
Calcutta High Court · 30 Ind. Cas. 82
Bankruptcy Act, 1883 — Section 40Provincial Insolvency Act, 1920 — Section 13(2), 34(1)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,719 of 3,203
High Courts26 May 1914Dismissed
Kista Bar Vs Srimati Banamoyi Debia
Calcutta High Court · (1914) 05 CAL CK 0017
High Courts26 May 1914
Hulada Prasad Deghoria Vs Kalidas Naik and Others
Calcutta High Court · AIR 1914 Cal 813 : 24 Ind. Cas. 899
High Courts26 May 1914
Rajah Kalanand Singh and Another Vs Musammat Saira and Others
Calcutta High Court · AIR 1915 Cal 17 : 25 Ind. Cas. 540
High Courts26 May 1914
Rajah Makund Deb Vs Gopi Nath Sahu and Others
Calcutta High Court · AIR 1914 Cal 836 : 25 Ind. Cas. 286
High Courts25 May 1914
Ram Lal Pahari Vs Babulal Barik and Another
Calcutta High Court · 25 Ind. Cas. 555
High Courts25 May 1914
Adhar Chandra Gope Vs Pulin Chandra Shaha
Calcutta High Court · AIR 1915 Cal 237 : 30 Ind. Cas. 684
Civil Procedure Code, 1908 (CPC) — Section 104(h), 145
High Courts25 May 1914
Sherati Sheikh Vs The King-Emperor
Calcutta High Court · (1914) 05 CAL CK 0001
High Courts22 May 1914
Jaydhari Dasya and Others Vs Rasik Lal Sikdak and Others
Calcutta High Court · AIR 1914 Cal 854(1) : 24 Ind. Cas. 694
High Courts22 May 1914
Emperor Vs Jogendra Nath Ghose
Calcutta High Court · AIR 1914 Cal 789 : (1915) ILR (Cal) 240 : 24 Ind. Cas. 571
Criminal Procedure Code, 1898 (CrPC) — Section 360(1), 438, 476Penal Code, 1860 (IPC) — Section 193
High Courts21 May 1914
Manipur Dey Vs Bidhu Bhushan Sarkar
Calcutta High Court · AIR 1915 Cal 168 : (1915) ILR (Cal) 158
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137
High Courts21 May 1914
Debakar Singh Vs Radhagobindo Singh and Others
Calcutta High Court · AIR 1915 Cal 59 : 24 Ind. Cas. 527
High Courts21 May 1914
Forbes Vs Secretary of State For India
Calcutta High Court · AIR 1915 Cal 621 : (1915) ILR (Cal) 151
Contract Act, 1872 — Section 72Income Tax Act, 1961 — Section 49
High Courts20 May 1914
Srimati Ishani Dasi and Others Vs Gopal Chandra Dey and Others
Calcutta High Court · AIR 1915 Cal 9 : 25 Ind. Cas. 236
Married Womens Property Act, 1874 — Section 2, 6
High Courts20 May 1914
Surya Kant A Ghattak Vs Ananda Mohan Chatterjee
Calcutta High Court · 24 Ind. Cas. 866
High Courts20 May 1914
Sukumari Ghose and Others Vs Haladhar Mandal and Others
Calcutta High Court · AIR 1914 Cal 685 : 24 Ind. Cas. 434
High Courts20 May 1914
Srimati Indubala Dasee Vs Srimati Panchumani Dasee
Calcutta High Court · AIR 1915 Cal 417 : 28 Ind. Cas. 578
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 May 1914
Ashraf Ali and Others Vs Muhammed Ali and Others and Chhidik Ali and Another
Calcutta High Court · AIR 1914 Cal 873 : 24 Ind. Cas. 618