High Courts08 May 1914
Genu Manjhi and others Vs The King-Emperor
Calcutta High Court · (1914) 05 CAL CK 0071
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,721 of 3,203
High Courts07 May 1914
Hakimullah and Another Vs Nobin Chandra Barua
Calcutta High Court · AIR 1915 Cal 19 : 24 Ind. Cas. 177
High Courts07 May 1914
Debendra Narain Sinha and Others Vs Sourindra Mohan Sinha and Others
Calcutta High Court · AIR 1914 Cal 697 : 24 Ind. Cas. 391
High Courts07 May 1914
Jadu Nath Acharjya Vs Tarak Chandra Chatterjee and Another
Calcutta High Court · 25 Ind. Cas. 810
High Courts07 May 1914Dismissed
Kunja Behari Seal Vs Durga Prasad Singh
Calcutta High Court · AIR 1914 Cal 205 : (1915) ILR (Cal) 346
High Courts06 May 1914
Sahebjada Faridun Shiko on Behalf of Jahan Arrah Begum Vs Fakir Muhammad and Others
Calcutta High Court · AIR 1914 Cal 786(2) : 24 Ind. Cas. 862
High Courts06 May 1914
Raja Sri Sri Mohendra Lal Singha Deo Vs Fakir Chandra Dutta and Others
Calcutta High Court · AIR 1915 Cal 70 : 24 Ind. Cas. 610
High Courts05 May 1914
Abdullah Hossein Chowdhury Vs Administrator-General
Calcutta High Court · (1915) ILR (Cal) 35
Civil Procedure Code, 1908 (CPC) — Section 110Government of India Act, 1858 — Section 64Limitation Act, 1908 — Section 12
High Courts05 May 1914
Syed Abdullah Hossain Chowdhury Vs Ananda Chandra Roy and Another
Calcutta High Court · AIR 1914 Cal 679 : 24 Ind. Cas. 273
High Courts05 May 1914
Damodar Misra and Another Vs Hrishi Naik and Others
Calcutta High Court · (1914) 05 CAL CK 0003
High Courts02 May 1914Dismissed
Madras Steam Navigation Co. Ld. Vs Shalimar Works, Ld.
Calcutta High Court · AIR 1915 Cal 681 : (1915) ILR (Cal) 85 : 28 Ind. Cas. 463
Interpretation Act, 1889 — Section 18(2)Limitation Act, 1963 — Article 29
High Courts01 May 1914Dismissed
Lachmi Chand Jhawar Vs Hemendra Prosad Ghosh
Calcutta High Court · (1914) 05 CAL CK 0070
High Courts30 Apr 1914
Protap Chandra Chakravarty Vs Sarat Kamini Debya
Calcutta High Court · AIR 1914 Cal 817 : 24 Ind. Cas. 90
High Courts30 Apr 1914
Jogendra Nath Goswami Vs Chandra Kumar Mozumdar
Calcutta High Court · AIR 1914 Cal 661 : (1915) ILR (Cal) 28
Contract Act, 1872 — Section 19
High Courts30 Apr 1914
Jogendra Nath Goswami Vs Chandra Kumar Mazumdar
Calcutta High Court · 24 Ind. Cas. 193
Contract Act, 1872 — Section 19
High Courts29 Apr 1914
Shaikh Inatullah Daftry Vs Shaikh Moison Ali and Another
Calcutta High Court · AIR 1915 Cal 86 : 25 Ind. Cas. 414
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts29 Apr 1914
Nilmoni Chowdhuri Vs Basanta Kumar Banerjee and Another
Calcutta High Court · AIR 1915 Cal 484(1) : 29 Ind. Cas. 814
High Courts29 Apr 1914
Bansi Ram Vs Narsingha Santra
Calcutta High Court · AIR 1914 Cal 765 : 24 Ind. Cas. 805
High Courts28 Apr 1914
Neogendra Mohan Ray and Another Vs Pyari Mohan Saha and Others
Calcutta High Court · AIR 1915 Cal 339 : 30 Ind. Cas. 420
Estates Partition Act, 1897 — Section 99
High Courts28 Apr 1914
Nagendra Nath Ghose and Another Vs Ram Bharosa Haluai
Calcutta High Court · AIR 1914 Cal 839 : 24 Ind. Cas. 68