High Courts16 Apr 1914Allowed
Srimati Nogendra Bala Chowdhurani Vs The Secretary of State for India in Council
Calcutta High Court · (1914) 04 CAL CK 0051
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,723 of 3,203
High Courts16 Apr 1914Allowed
Mohiruddin Mondal Vs Srimati Indra Kumari Dasi
Calcutta High Court · (1914) 04 CAL CK 0004
High Courts15 Apr 1914
Jugol Kishore Marwari and Another Vs Chintamoni Roy and Another
Calcutta High Court · AIR 1914 Cal 760 : 24 Ind. Cas. 80
High Courts14 Apr 1914Dismissed
Jugol Kishore Vs Chintamoney
Calcutta High Court · (1914) 04 CAL CK 0002
High Courts08 Apr 1914
Bhairo Prosad and Another Vs Gojadhar Prosad Sahu and Others
Calcutta High Court · (1914) 04 CAL CK 0041
High Courts08 Apr 1914
Annapurna Dasee Vs Nalini Mohan Das
Calcutta High Court · AIR 1914 Cal 369(2) : (1915) ILR (Cal) 10
Succession Certificate Act, 1889 — Section 6(f)
High Courts08 Apr 1914
Ganga Dhar Muradi and Another Vs Banabashi Padihari and Others
Calcutta High Court · AIR 1914 Cal 722 : 24 Ind. Cas. 208
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts07 Apr 1914
Lokenarain Mahto and Others Vs Jeo Lal Mahto and Others
Calcutta High Court · AIR 1914 Cal 669(2) : 24 Ind. Cas. 675
High Courts07 Apr 1914
Surendra Nath Basu and Others Vs Towej Mandal
Calcutta High Court · AIR 1915 Cal 53 : 24 Ind. Cas. 86
High Courts07 Apr 1914
Satkari Madal Vs Tirtha Narain Bhattacharjee
Calcutta High Court · 24 Ind. Cas. 62
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60, Order 21 Rule 61
High Courts07 Apr 1914
Sarojini Dasi Alias Patal Dasi Vs Bhola Nath Das
Calcutta High Court · AIR 1914 Cal 721 : 24 Ind. Cas. 792
High Courts06 Apr 1914
Lakhindar Barua and Another Vs Saroda Charan De
Calcutta High Court · 24 Ind. Cas. 253
High Courts06 Apr 1914
Balmer Lawrie and Co. Vs Jadunath Banerjee
Calcutta High Court · AIR 1915 Cal 658 : (1915) ILR (Cal) 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 51, Order 21 rule 76, 47
High Courts06 Apr 1914
Kumar Kalidas Pandey Vs Babu Krishna Dhan Ghose
Calcutta High Court · AIR 1914 Cal 791(2) : 24 Ind. Cas. 1
Santhal Pargana Rent Regulation Act, 1886 — Section 3
High Courts03 Apr 1914Allowed
Basanta Kumar Boss and org. Vs Khulna Loan Co.
Calcutta High Court · (1914) 04 CAL CK 0044
High Courts02 Apr 1914
Dharma Charan Dey and Others Vs Ramesh Chandra Roy and Others
Calcutta High Court · AIR 1914 Cal 664 : 24 Ind. Cas. 820
High Courts02 Apr 1914Dismissed
Sachindra Kishore Dey Vs Rajani Kant Chuckerbutty
Calcutta High Court · (1914) 04 CAL CK 0040
High Courts02 Apr 1914
Bahuria Sambho Koer Vs Harihar Prasad and Others
Calcutta High Court · AIR 1914 Cal 735 : 24 Ind. Cas. 276
High Courts02 Apr 1914
Askoran Satia Vs Satish Chandra Bhattacharya and Others
Calcutta High Court · 24 Ind. Cas. 281
High Courts02 Apr 1914
Basir-ud-Din Ahmad and Others Vs Himmat Ali Mondal and Others
Calcutta High Court · AIR 1915 Cal 22 : 25 Ind. Cas. 852