High Courts24 Mar 1914
Behari Lal Mallik Vs Priya Nath Sardar and Others
Calcutta High Court · 28 Ind. Cas. 508
Bengal Tenancy Act, 1885 — Section 103, 105, 188
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,725 of 3,203
High Courts23 Mar 1914Dismissed
Hem Chandra Chowdhury Vs Hemanta Kumari Debi
Calcutta High Court · (1914) 03 CAL CK 0001
High Courts19 Mar 1914
Durgi Nikarini Vs Goberdhan Bose
Calcutta High Court · AIR 1915 Cal 64 : 24 Ind. Cas. 183
Transfer of Property Act, 1882 — Section 106, 116, 2(c)
High Courts18 Mar 1914
Noni Gopal Basu Vs Taresh Chandra Ghosh
Calcutta High Court · AIR 1915 Cal 563(1) : 30 Ind. Cas. 212
High Courts18 Mar 1914
Midnapore Zemindary Co. Ltd. Vs Nitya Kali Dasi
Calcutta High Court · AIR 1914 Cal 693 : 24 Ind. Cas. 243
High Courts18 Mar 1914
Jotindra Mohun Rai Chowdhury Vs Brojekdra Kumar Datta Munshi and Others
Calcutta High Court · AIR 1914 Cal 728 : 24 Ind. Cas. 249
High Courts17 Mar 1914
Sanyasi Charan Mandal Vs Asutosh Ghose Kishenchand Kesharichand Vs Sanyasi Charan Mandal
Calcutta High Court · AIR 1915 Cal 482 : (1915) ILR (Cal) 225
Bankruptcy Act, 1890 — Section 33Contract Act, 1872 — Section 247Provincial Insolvency Act, 1907 — Section 16, 4(b)(g)
High Courts13 Mar 1914
Rashmoni Dassi Vs Ganoda Sundari Dassi
Calcutta High Court · (1914) 03 CAL CK 0020
High Courts11 Mar 1914
Doyal Chandra Mandal Vs Kauri (Charan) Naskar and Others
Calcutta High Court · AIR 1914 Cal 775 : 25 Ind. Cas. 534
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 9
High Courts10 Mar 1914Allowed
Kailash Chandra Poddar Vs Gopal Chandra Poddar
Calcutta High Court · (1914) 03 CAL CK 0032
High Courts10 Mar 1914Allowed
Deonandan Pershad Vs Udit Narain Singh and others
Calcutta High Court · (1914) 03 CAL CK 0009
High Courts09 Mar 1914
Enatulla Basunia Vs Jiban Mohan Roy
Calcutta High Court · AIR 1914 Cal 360 : (1914) ILR (Cal) 956
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13, Order 9 Rule 6
High Courts09 Mar 1914
Kattayani Debi Vs Port Canning and Land Improvement Co.
Calcutta High Court · 25 Ind. Cas. 274
Registration Act, 1908 — Section 17
High Courts09 Mar 1914
Reajuddin Basunia and others Vs Jiban Mohan Ray
Calcutta High Court · (1914) 03 CAL CK 0018
High Courts09 Mar 1914
Budhai Sardar Vs Sonaullah Mridha
Calcutta High Court · (1914) ILR (Cal) 943
Transfer of Property Act, 1882 — Section 54
High Courts02 Mar 1914Dismissed
Baisnab Charan Shaha and another Vs Bank of Bengal
Calcutta High Court · (1914) 03 CAL CK 0025
High Courts26 Feb 1914
Girija Nath Roy Chowdhury and Others Vs Chandi Charan Laha and Others
Calcutta High Court · AIR 1914 Cal 822 : 24 Ind. Cas. 286
High Courts26 Feb 1914
Abdul Gafur Mandal and Another Vs Uma kanta Pandit
Calcutta High Court · AIR 1915 Cal 33 : 24 Ind. Cas. 266