High Courts25 Feb 1914
Bhupendra Kumar Chakravarti Vs Purna Chandra Bose
Calcutta High Court · AIR 1915 Cal 378 : 24 Ind. Cas. 232
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,726 of 3,203
High Courts23 Feb 1914
Ram Ekbal Singh and Others Vs Baldeo Singh and Others
Calcutta High Court · AIR 1914 Cal 791(1) : 25 Ind. Cas. 507
Court Fees Act, 1870 — Section 7(v)
High Courts22 Feb 1914
Abbas Dhali and Others Vs Masabdi Karikar
Calcutta High Court · AIR 1914 Cal 783 : 24 Ind. Cas. 216
High Courts20 Feb 1914
Radha Gobinda Mozumdar Vs Nabadwip Chandra Pal, Chairman, Kumarkhali Municipality and Others
Calcutta High Court · AIR 1915 Cal 802 : 31 Ind. Cas. 10
Bengal Municipal Act, 1884 — Section 321, 322
High Courts20 Feb 1914
Uma Charan Mondol Vs Midnapur Zemindary Co., Ld.
Calcutta High Court · (1914) 02 CAL CK 0001
High Courts19 Feb 1914
Bipin Behary Bhattacharya Vs Panchanan Bhattacharya and Others
Calcutta High Court · AIR 1914 Cal 846 : 24 Ind. Cas. 262
High Courts19 Feb 1914
Shashi Bhusan Mandal Vs Ram Sebak Mandal and Others
Calcutta High Court · AIR 1915 Cal 71(2) : 24 Ind. Cas. 181
High Courts17 Feb 1914
Nabakumar Datta Vs Trailokya Nath Bose and Others
Calcutta High Court · AIR 1914 Cal 850 : 24 Ind. Cas. 354a
High Courts17 Feb 1914
Sardhari Sah Vs Hukum Chand Sah
Calcutta High Court · (1914) ILR (Cal) 876
Santhal Parganas Civil Rules, 1905 — Rule 29Santhal Parganas Justice Regulation, 1893 — Section 27Sonthal Parganas Act, 1855 — Section 1(2), 2
High Courts16 Feb 1914Dismissed
Shashi Bhusan Hazra Vs Srimati Dinamoyee Dassi and Others
Calcutta High Court · (1914) 02 CAL CK 0037
High Courts16 Feb 1914
Nagendra Nath Basu Vs Parbati Charan Koyal and Another
Calcutta High Court · 35 Ind. Cas. 339
Bengal Tenancy Act, 1885 — Section 60Land Registration Act, 1876 — Section 78
High Courts16 Feb 1914
Kula Chandra Chakravarti Vs Bama Sundari Dasee
Calcutta High Court · AIR 1914 Cal 805 : (1914) ILR (Cal) 870
High Courts16 Feb 1914
Mahomed Musa Vs Abul Hassan Khan
Calcutta High Court · (1914) ILR (Cal) 866
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 8Civil Procedure Code, 1908 (CPC) — Section 24, 92
High Courts16 Feb 1914
Hari Padu Mandal Vs Karunamoyee Dasi
Calcutta High Court · AIR 1914 Cal 827 : 24 Ind. Cas. 214
High Courts16 Feb 1914
Upendra Nath Roy Chowdhury Vs Bhudeb Chandra Roy Chowdhury and Another
Calcutta High Court · 25 Ind. Cas. 859
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 65
High Courts15 Feb 1914
Maharaj Kumar Gopal Saran Narayan Singh Vs Sheikh Muhammed Siddiq and Others
Calcutta High Court · AIR 1914 Cal 844 : 24 Ind. Cas. 366 : 24 Ind. Cas. 313
High Courts14 Feb 1914Allowed
Christiana Sens Law Vs Benarashi Proshad Chowdhury
Calcutta High Court · (1914) 02 CAL CK 0025
High Courts13 Feb 1914
Reajaddin Molla and Others Vs King-Emperor
Calcutta High Court · (1914) 02 CAL CK 0041
High Courts13 Feb 1914
Probhat Chandro Chatterjee Vs Prossanno Kumar Sen
Calcutta High Court · (1914) 02 CAL CK 0007
High Courts12 Feb 1914Allowed
Kalikanund Mukerjee and Others Vs Biprodas Pal Choudry
Calcutta High Court · (1914) 02 CAL CK 0026