High Courts30 Jan 1914
Osmond Beeby Vs Khitish Chandra Acharjya Chowdhury
Calcutta High Court · AIR 1915 Cal 18 : (1914) ILR (Cal) 771
Evidence Act, 1872 — Section 115
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,728 of 3,203
High Courts29 Jan 1914Dismissed
Mohendra Nath Biswas and others Vs Shyam Lal Banerjee and another
Calcutta High Court · (1914) 01 CAL CK 0031
High Courts29 Jan 1914Allowed
Jagdeep Narain Singh and Others Vs Jaibasi Koer and Others
Calcutta High Court · (1914) 01 CAL CK 0011
High Courts29 Jan 1914
Amritalal Chatterjee and Others Vs Nritya Gopal Ghose
Calcutta High Court · 24 Ind. Cas. 465
High Courts29 Jan 1914
Thakur Madan Mohan Nath Sahi Deo Vs Maharaja Pratap Udai Nath Sahi Deo
Calcutta High Court · (1914) 01 CAL CK 0004
High Courts28 Jan 1914
Mohesh Chandra Koondoo and others Vs Amar Ch. Koondoo
Calcutta High Court · (1914) 01 CAL CK 0012
High Courts28 Jan 1914
Satya Bhushan Bandopadhyaya and Others Vs Krishnakali Bandopadhyaya and Others
Calcutta High Court · 24 Ind. Cas. 259
High Courts27 Jan 1914
Rajani Kanta Das Vs Kali Prasanna Mukherjee
Calcutta High Court · AIR 1915 Cal 71(1) : (1914) ILR (Cal) 809
High Courts27 Jan 1914
Mitarjit Mahton and others Vs Sheikh Leakut Hosain
Calcutta High Court · (1914) 01 CAL CK 0030
High Courts27 Jan 1914Dismissed
Chamed Sheikh Vs Naba Gopal Ghosh and Others
Calcutta High Court · (1914) 01 CAL CK 0021
High Courts26 Jan 1914Allowed
Upendranath Sen Roy Chowdhury and Others Vs Bimala Kanta Sen Chowdhury and Others
Calcutta High Court · (1914) 01 CAL CK 0041
High Courts26 Jan 1914
Nepal Chandra Bhattacharjee Vs Ramendra Nath Chakravarty and Another
Calcutta High Court · AIR 1914 Cal 718 : 24 Ind. Cas. 384
High Courts23 Jan 1914
Keramuddin Sarkar Vs Emperor
Calcutta High Court · AIR 1914 Cal 357 : (1914) ILR (Cal) 806
Criminal Procedure Code, 1898 (CrPC) — Section 110, 112, 117
High Courts21 Jan 1914
Sasi Bhusan Dey and Another Vs Umakanto Dey and Others
Calcutta High Court · 25 Ind. Cas. 171
Bengal Tenancy Act, 1885 — Article 2(a), 61, 62
High Courts19 Jan 1914
Kanai Lal Mandal and Another Vs Jadab Lal Gangopadhaya
Calcutta High Court · AIR 1914 Cal 907(1) : 25 Ind. Cas. 386
Limitation Act, 1908 — Section 26
High Courts19 Jan 1914
W.P. Abro Vs Promotho Nath Mukerjee, and Promotho Nath Mukerjee
Calcutta High Court · AIR 1914 Cal 777(2) : 24 Ind. Cas. 452
High Courts19 Jan 1914
Gajadhar Ahir and Others Vs Munshi Bhikari Lal
Calcutta High Court · (1914) 01 CAL CK 0006
High Courts16 Jan 1914
Emperor Vs Asiraddi Mandal
Calcutta High Court · (1914) ILR (Cal) 764
Criminal Procedure Code, 1898 (CrPC) — Section 122