High Courts16 Jan 1914
Manindra Chandra Ghose Vs Emperor
Calcutta High Court · AIR 1914 Cal 886 : (1914) ILR (Cal) 754
Penal Code, 1860 (IPC) — Section 307, 34
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,729 of 3,203
High Courts16 Jan 1914
Gur Prosad Singh and Others Vs Gur Prosad Lal and Others
Calcutta High Court · 25 Ind. Cas. 438
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 2, Order 1 Rule 9, Order 2 Rule 6
High Courts15 Jan 1914
Ayatunnessa Bibi Vs Kulfu Khalifa
Calcutta High Court · (1914) ILR (Cal) 749
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts15 Jan 1914
Manmatha Nath Mandal Vs Khirodhar Ghosh and Others
Calcutta High Court · AIR 1914 Cal 8525 : 24 Ind. Cas. 110
High Courts15 Jan 1914Allowed
Sreemutty Ayatannessa Bibi Vs Kulfu Khalifa and Others
Calcutta High Court · (1914) 01 CAL CK 0023
High Courts13 Jan 1914
Hari Charan Saha and Others Vs Bran Khan and Others
Calcutta High Court · 25 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 7
High Courts13 Jan 1914
Hari Charan Saha Vs Baran Khan
Calcutta High Court · AIR 1915 Cal 283(1) : (1914) ILR (Cal) 746
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 7
High Courts13 Jan 1914Dismissed
Kamini Debi Vs Promotha Nath Mukerjee and Another
Calcutta High Court · (1914) 01 CAL CK 0005
High Courts13 Jan 1914
Khettra Nath Gangopadhyay and another Vs Ushabala Dasi
Calcutta High Court · (1914) 01 CAL CK 0001
High Courts12 Jan 1914
Bata Mandal and Another Vs Maharaja Manindra Chandra Nandi Bahadur
Calcutta High Court · AIR 1915 Cal 211 : 25 Ind. Cas. 829
Bengal Tenancy Act, 1885 — Section 109B, 29
High Courts12 Jan 1914
Haradas Acharyea Chaudhuri and Others Vs Abhoy Charan Dhupi and Others
Calcutta High Court · AIR 1915 Cal 109 : 24 Ind. Cas. 58
Bengal Tenancy Act, 1885 — Section 105
High Courts09 Jan 1914
Debi Prosad Vs Ram Ghulam Sahu and Others
Calcutta High Court · AIR 1915 Cal 186(2) : 25 Ind. Cas. 89
Contract Act, 1872 — Section 25
High Courts09 Jan 1914
Mahomed Hossain Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 743
Criminal Procedure Code, 1898 (CrPC) — Section 263, 342
High Courts09 Jan 1914
Jogendra Prosad Mitra and Others Vs Asutosh Goswami and Others
Calcutta High Court · 37 Ind. Cas. 738
Limitation Act, 1908 — Article 182, 19
High Courts08 Jan 1914
Rakhal Chandra Tewari Vs Manmotha Nath Mitter and Others
Calcutta High Court · AIR 1915 Cal 42 : 24 Ind. Cas. 438
High Courts08 Jan 1914
Fulkumari Bibee Vs Budh Singh Dhudhuria and Another
Calcutta High Court · AIR 1914 Cal 314 : 25 Ind. Cas. 112
Guardians and Wards Act, 1890 — Section 17
High Courts02 Jan 1914
In Re: An Attorney
Calcutta High Court · (1914) ILR (Cal) 734
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts02 Jan 1914
Debi Prosad Sahi Vs Dharamjit Narayan Singh
Calcutta High Court · (1914) ILR (Cal) 727
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, Order 34 Rule 14Transfer of Property Act, 1882 — Section 85, 99
High Courts02 Jan 1914
Nilambar Ghosh and Another Vs Mir Mohasanuddin
Calcutta High Court · 67 Ind. Cas. 105
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts22 Dec 1913Dismissed
Harihar Persad Bajpai Vs Ajub Misir
Calcutta High Court · (1913) 12 CAL CK 0022