High Courts28 Nov 1913Dismissed
Rakhal Chandra Das Vs Umapado Misri and others
Calcutta High Court · (1913) 11 CAL CK 0008
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,731 of 3,203
High Courts28 Nov 1913Dismissed
Deputy Legal Remembrancer of Bengal Vs Amulya Dwan
Calcutta High Court · (1913) 11 CAL CK 0005
High Courts28 Nov 1913
Radha Kishen Chooni Lal Vs The East Indian Railway Co.
Calcutta High Court · (1913) 11 CAL CK 0004
High Courts27 Nov 1913
Lalit Mohan Singha Vs Kunjo Behary Ghosh
Calcutta High Court · (1913) 11 CAL CK 0014
High Courts27 Nov 1913Dismissed
Sarat Chandra Mukhopadhyay and another Vs Rajendra Lal Mitra and others
Calcutta High Court · (1913) 11 CAL CK 0006
High Courts26 Nov 1913Dismissed
Satya Kripal Banerjee Vs Satya Bhupal Banerjee
Calcutta High Court · (1913) 11 CAL CK 0021
High Courts26 Nov 1913Dismissed
Guru Ch. Saha Vs Surendra Krista Ray Chowdry
Calcutta High Court · (1913) 11 CAL CK 0012
High Courts26 Nov 1913
Hirji Baldeo Vs Manbhum District Board
Calcutta High Court · (1913) 11 CAL CK 0007
High Courts26 Nov 1913
Araz Sarkar and Others Vs Emperor on The Prosecution of Abdul Sarkar
Calcutta High Court · 24 Ind. Cas. 561
Criminal Procedure Code, 1898 (CrPC) — Section 106, 144
High Courts25 Nov 1913
Bansi Singh Vs Kishun Lall Thakur
Calcutta High Court · (1914) ILR (Cal) 632
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Nov 1913
Baijnath Prosad Singh Vs Sham Sundar Kuar
Calcutta High Court · AIR 1914 Cal 523 : (1914) ILR (Cal) 637
Probate and Administration Act, 1881 — Section 83
High Courts25 Nov 1913Dismissed
Byomkesh Chackrabartty Vs Jatindra Nath Roy and Others
Calcutta High Court · (1913) 11 CAL CK 0003
High Courts25 Nov 1913
The Hon''ble Byomkesh Chakra-Butty Vs Hemanta Kumar Biswas
Calcutta High Court · 24 Ind. Cas. 83
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 73
High Courts24 Nov 1913
Emperor Vs Swarnamoyee Biswas
Calcutta High Court · (1914) ILR (Cal) 621
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 302
High Courts21 Nov 1913
Sheonandan Singh and another Vs Bholanath Pattak
Calcutta High Court · (1913) 11 CAL CK 0020
High Courts21 Nov 1913
Ulfat Shaikh and Others Vs The King-Emperor
Calcutta High Court · (1913) 11 CAL CK 0013
High Courts20 Nov 1913
Imperial Pressing Co. Vs British Crown Assurance Corporation Ltd.
Calcutta High Court · AIR 1914 Cal 53 : (1914) ILR (Cal) 581
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 2
High Courts19 Nov 1913
Preo Lal Mukherjee Vs Emperor
Calcutta High Court · 24 Ind. Cas. 163
Penal Code, 1860 (IPC) — Section 353, 99
High Courts19 Nov 1913Dismissed
Ramjiwan Rai Vs Abilakh Barai
Calcutta High Court · (1913) 11 CAL CK 0011
High Courts17 Nov 1913
East Indian Railway Co. Vs Nilkanta Roy
Calcutta High Court · AIR 1914 Cal 761 : (1914) ILR (Cal) 576
Railways Act, 1890 — Section 72