High Courts22 Dec 1913
P. Ray Chaudhuri Vs Nolini Prokas Sen and another
Calcutta High Court · (1913) 12 CAL CK 0021
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,730 of 3,203
High Courts22 Dec 1913
Maharaja Birendra Kishore Manikya Bahadur Vs Chandi Charan Dey and Others
Calcutta High Court · AIR 1914 Cal 870(2) : 24 Ind. Cas. 354
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts22 Dec 1913
Jafar Ahmed and Others Vs Maharaja Birendra Kishore Manikya Bahadar
Calcutta High Court · AIR 1914 Cal 820 : 24 Ind. Cas. 319
High Courts22 Dec 1913
Maharaja Birendra Kisore Manikya Bahadru Vs Gagan Chandra Chakrabarti
Calcutta High Court · 30 Ind. Cas. 902
High Courts22 Dec 1913
Maharaja Birendra Kisore Manikya Bahadur Vs Laksmi
Calcutta High Court · 30 Ind. Cas. 896
High Courts19 Dec 1913
Nawab Ali Vs Maharajah Birendra Kishore Monikya Bahadoor
Calcutta High Court · AIR 1914 Cal 866(2) : 24 Ind. Cas. 424
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts17 Dec 1913Allowed
Raman Behary Das Vs The King Emperor
Calcutta High Court · (1913) 12 CAL CK 0012
High Courts17 Dec 1913Dismissed
Kedar Nath Das and Others Vs Hemanta Kumari Debi
Calcutta High Court · (1913) 12 CAL CK 0005
High Courts16 Dec 1913
Wazed Ali Khan Vs Emperor
Calcutta High Court · AIR 1914 Cal 792 : (1914) ILR (Cal) 719
Criminal Procedure Code, 1898 (CrPC) — Section 107, 526(8)
High Courts16 Dec 1913
Borthwick Vs Borthwick
Calcutta High Court · AIR 1914 Cal 609 : (1914) ILR (Cal) 714
Divorce Act, 1869 — Section 17Penal Code, 1860 (IPC) — Section 363
High Courts15 Dec 1913Dismissed
Sheikh Jaharuddi Vs Hari Charan Podder
Calcutta High Court · (1913) 12 CAL CK 0004
High Courts12 Dec 1913
Hari Mohon Pal Vs Atul Krishna Bose and Others
Calcutta High Court · (1913) 12 CAL CK 0013
High Courts11 Dec 1913
Upendra Nath Biswas Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 694
Bengal Excise Act, 1909 — Section 46, 48, 75, 81, 84Criminal Procedure Code, 1898 (CrPC) — Section 233
High Courts05 Dec 1913
In Re: Jogesh Chandra Gupta and Others
Calcutta High Court · 33 Ind. Cas. 831
Legal Practitioners Act, 1879 — Section 13(a), 14
High Courts05 Dec 1913
Sadasib Mandal Vs Emperor on the Complaint of Purna Chandra Nag
Calcutta High Court · (1913) 12 CAL CK 0003
High Courts05 Dec 1913
Ariff Munshi and Another Vs Emperor
Calcutta High Court · (1913) 12 CAL CK 0002
High Courts03 Dec 1913
Emperor Vs Madan Mandal and Others
Calcutta High Court · (1914) ILR (Cal) 662
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 148, 149, 304, 326
High Courts02 Dec 1913
Kedar Biswas Vs Mathura Nath Mitra
Calcutta High Court · (1913) 12 CAL CK 0011