High Courts12 Feb 1914
Rahimunissa Bibi Vs Shaikh Manik Jan and Others
Calcutta High Court · (1914) 02 CAL CK 0021
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,727 of 3,203
High Courts11 Feb 1914Dismissed
Kumud Lal Ray and others Vs Jogendra Mohan Ray and others
Calcutta High Court · (1914) 02 CAL CK 0028
High Courts11 Feb 1914
Darbari Panjara Vs Bhoti Roy
Calcutta High Court · AIR 1914 Cal 452 : (1914) ILR (Cal) 915
Indian High Courts Act, 1861 — Section 15Santhal Pargana Rent Regulation Act, 1886 — Section 25Santhal Parganas Justice Regulation, 1893 — Section 9
High Courts11 Feb 1914Dismissed
Gobinda Chandra Chuckerbutty Vs Nanda Kumar Das and Another
Calcutta High Court · (1914) 02 CAL CK 0004
High Courts06 Feb 1914
Haradhan Debnath Vs Bhagabati Dasi
Calcutta High Court · (1914) ILR (Cal) 852
Specific Relief Act, 1877 — Section 22(2)Transfer of Property Act, 1882 — Section 55(1)(6)
High Courts05 Feb 1914Allowed
Srinibash Proshad Singh Vs Ram Raj Tewary and another
Calcutta High Court · (1914) 02 CAL CK 0006
High Courts04 Feb 1914
Balthasar Vs Emperor
Calcutta High Court · AIR 1915 Cal 266 : (1914) ILR (Cal) 844
Penal Code, 1860 (IPC) — Section 405, 409
High Courts04 Feb 1914Allowed
Rajani Kanta Ghosh and Others Vs Rama Nath Roy and Others
Calcutta High Court · (1914) 02 CAL CK 0029
High Courts04 Feb 1914Allowed
S.M. Amirannessa Chowdhurani Vs S.M. Kurimannessa Chowdhurani and Others
Calcutta High Court · (1914) 02 CAL CK 0003
High Courts03 Feb 1914
Mandal and Co. Vs Fazul Ellahie
Calcutta High Court · AIR 1915 Cal 126 : (1914) ILR (Cal) 825
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts03 Feb 1914
Prokash Chandra Kundu Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 836
Bengal Excise Act, 1909 — Section 67, 70Penal Code, 1860 (IPC) — Section 147, 353
High Courts02 Feb 1914
Saroja Sundari Basak Vs Abhoy Charan Basak
Calcutta High Court · (1914) ILR (Cal) 819
Probate and Administration Act, 1881 — Section 50
High Courts02 Feb 1914
Chandra Narayan Singh Vs Asutosh De
Calcutta High Court · AIR 1914 Cal 442 : (1914) ILR (Cal) 812
Court Fees Act, 1870 — Section 7(v)(a), 7(v)(b), 7(v)(c), 7(v)(d)
High Courts02 Feb 1914
Abdul Aziz and Others Vs Tafazuddin Sheikh and Others
Calcutta High Court · (1914) 02 CAL CK 0031
High Courts02 Feb 1914
Narayan Prosad Mondal Vs Jotindra Nath Bhattacharjee
Calcutta High Court · AIR 1914 Cal 872 : 25 Ind. Cas. 79
High Courts02 Feb 1914
Abhoya Charan Basak Vs Srimati Saroja Sundari Basak
Calcutta High Court · AIR 1915 Cal 85 : 24 Ind. Cas. 27
Probate and Administration Act, 1881 — Section 50, 83
High Courts30 Jan 1914
Brohmanand Nath Deb Sircar Vs Hem Chandra Mitra and others
Calcutta High Court · (1914) 01 CAL CK 0032
High Courts30 Jan 1914Allowed
Amulya Ratan Sircar Vs Tarini Nath Dey
Calcutta High Court · AIR 1915 Cal 48 : (1915) ILR (Cal) 254
Bengal Tenancy Act, 1885 — Section 178(3)(d)