High Courts02 Apr 1914
Bahuria Sambho Kuar Vs Harihar Prasad
Calcutta High Court · (1914) ILR (Cal) 1092
Bengal Land Revenue Sales Act, 1859 — Section 13, 14, 33, 53
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,724 of 3,203
High Courts01 Apr 1914
Emperor Vs Nirmal Kanta Roy
Calcutta High Court · AIR 1914 Cal 901(2) : (1914) ILR (Cal) 1072
Criminal Procedure Code, 1898 (CrPC) — Section 271, 272, 308, 403Penal Code, 1860 (IPC) — Section 109, 114, 34
High Courts01 Apr 1914
Safaruddi and Others Vs A.K. Fazal Huq and Others
Calcutta High Court · AIR 1915 Cal 3644(2) : 30 Ind. Cas. 414
Bengal Tenancy Act, 1885 — Section 105
High Courts01 Apr 1914Allowed
Durga Pershad and Others Vs Raghunandan Lal and Others
Calcutta High Court · (1914) 04 CAL CK 0043
High Courts01 Apr 1914
Shaikh Rafic Vs Bhagaban Chandar Dhar
Calcutta High Court · AIR 1915 Cal 170(2) : 25 Ind. Cas. 377
High Courts01 Apr 1914
Hemanta Kumar Roy and Another Vs Baranagore Jute Factory Company
Calcutta High Court · (1914) 04 CAL CK 0024
High Courts31 Mar 1914
Guru Das Das and Another Vs Kali Das Changa
Calcutta High Court · AIR 1914 Cal 833 : 24 Ind. Cas. 287
High Courts31 Mar 1914
Dedar Buksh Vs Syamapada Das Malakar
Calcutta High Court · (1914) ILR (Cal) 1013
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)
High Courts31 Mar 1914
Khulna Loan Co. Limited Vs Jahir Goldar and Another
Calcutta High Court · AIR 1914 Cal 687 : 24 Ind. Cas. 209
High Courts31 Mar 1914
Harendra Nath Mukerjee Vs Ardhendu Kumar Ganguly
Calcutta High Court · AIR 1914 Cal 739(2) : 24 Ind. Cas. 202
Guardians and Wards Act, 1890 — Section 47(4), 7(1)
High Courts31 Mar 1914
Dedar Bux and Another Vs Syamapada Malakar
Calcutta High Court · AIR 1914 Cal 801 : 24 Ind. Cas. 954
High Courts31 Mar 1914
Kumar Satish Kanta Roy and Others Vs Tufan Mullick and Another
Calcutta High Court · AIR 1914 Cal 682 : 24 Ind. Cas. 9
Bengal Tenancy Act, 1885 — Section 170(3), 170(3)(d)
High Courts30 Mar 1914
Maharajadhiraj Sir Bejoy Chawd Mahatap Bahadur Vs Hari Mandal and Others
Calcutta High Court · 24 Ind. Cas. 52
Bengal Tenancy Act, 1885 — Section 169
High Courts27 Mar 1914
Troilukhyanath Mandal Vs Abanish Chandra Roy
Calcutta High Court · AIR 1915 Cal 118 : 24 Ind. Cas. 18
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts27 Mar 1914
Badiatannessa Bibee Vs Ambika Charan Ghosh
Calcutta High Court · (1914) 03 CAL CK 0007
High Courts26 Mar 1914
Nanda kumar howladar Vs Ram jiban howladar
Calcutta High Court · AIR 1914 Cal 232 : (1914) ILR (Cal) 990
Evidence Act, 1872 — Section 44
High Courts26 Mar 1914
Bata Krishna Rano Vs Janki Nath Pande
Calcutta High Court · AIR 1914 Cal 830 : (1914) ILR (Cal) 1000
Bengal Tenancy Act, 1885 — Section 195(e), 54, 61, 62(2)
High Courts26 Mar 1914
Bato Krishna Rano Vs Janaki Nath Pande
Calcutta High Court · 24 Ind. Cas. 71
Bengal Tenancy Act, 1885 — Section 195(e), 61
High Courts25 Mar 1914
Bisheshur Ray Chowdry Vs Rajendra Kumar Singh
Calcutta High Court · (1914) 03 CAL CK 0022
High Courts24 Mar 1914
Maninda Chandra Nandi Vs Secretary of State For India
Calcutta High Court · (1914) ILR (Cal) 967
Calcutta Municipal Act, 1899 — Section 557(c), 557(d)Land Acquisition Act, 1894 — Section 23, 6