High Courts23 Feb 1916
Lala Deo Saran Lal and Others Vs Baleswar Mandal
Calcutta High Court · 32 Ind. Cas. 1003
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,686 of 3,203
High Courts21 Feb 1916
Simrik Lal Bhakat Vs Radharaman Kalidaha and Purna Chandra Mandal
Calcutta High Court · 39 Ind. Cas. 857
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts18 Feb 1916
V.R. Alexander Vs R.W. Connor and Others
Calcutta High Court · 34 Ind. Cas. 305
Criminal Procedure Code, 1898 (CrPC) — Section 253, 259
High Courts18 Feb 1916
Rasul Gazi and Others Vs Abdul Jalil Khan and Others
Calcutta High Court · 33 Ind. Cas. 450
High Courts18 Feb 1916
Mahendra Narain Saha and Others Vs Gurudas Bairagi and Another
Calcutta High Court · 33 Ind. Cas. 689
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 6, Order 43 Rule 1(q)
High Courts18 Feb 1916
Charusila Dasi Vs Jyotish Chandra Sirkar
Calcutta High Court · 33 Ind. Cas. 157
Succession Certificate Act, 1889 — Section 3
High Courts14 Feb 1916
Reyazaddin Vs Ashraf Ali Pal and Others
Calcutta High Court · 33 Ind. Cas. 606
High Courts14 Feb 1916
Babu Krishna Prasad Vs Babu Ram Pershad Singh and Others
Calcutta High Court · 33 Ind. Cas. 990
High Courts11 Feb 1916
Baijnath Marwari and Another Vs W.S. Street and Others
Calcutta High Court · 34 Ind. Cas. 971
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 Feb 1916
Sheikh Johan Buksh Vs Sheikh Mohammad Taslim and Others
Calcutta High Court · 32 Ind. Cas. 963
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts11 Feb 1916
Protab Chandra Mondal and Others Vs Mohendra Lal Mondal and Others
Calcutta High Court · 32 Ind. Cas. 717
High Courts11 Feb 1916
Cassim Ahmed Molla Vs Eusuf Haji Ajam Pepardi and Another
Calcutta High Court · 34 Ind. Cas. 221
Contract Act, 1872 — Section 200
High Courts11 Feb 1916
Raghumull Vs Luchmondas
Calcutta High Court · 38 Ind. Cas. 278
Contract Act, 1872 — Section 253(10)
High Courts11 Feb 1916
Krishna Chandra Ghose Vs Rasik Lal Khan and Others
Calcutta High Court · 33 Ind. Cas. 568
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 43
High Courts11 Feb 1916
Bharat Chandra Das and Others Vs Ramananda Deb and Others
Calcutta High Court · 32 Ind. Cas. 862
High Courts11 Feb 1916
Lakurka Coal Company, Ltd. Vs Jumnadass Bhagwandass
Calcutta High Court · 33 Ind. Cas. 838
High Courts11 Feb 1916
Hari Singh and Others Vs Sant Prosad Singh and Others
Calcutta High Court · 32 Ind. Cas. 969
High Courts10 Feb 1916
Sheikh Umar Ali Vs Jadu Ram Kapali and Others
Calcutta High Court · 32 Ind. Cas. 855
Specific Relief Act, 1877 — Section 9
High Courts10 Feb 1916
Banku Chandra Bose and Another Vs Marium Begum and Another
Calcutta High Court · 37 Ind. Cas. 804
High Courts10 Feb 1916
The Hon''ble Maharaja Ranajit Sinha Vs Sajjad-Ahmad Chowdhary and Another
Calcutta High Court · 32 Ind. Cas. 922