High Courts27 Jan 1916
J.I.J. Hyam and Another Vs The Bengal Stone Co. Ld.
Calcutta High Court · 35 Ind. Cas. 83
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,688 of 3,203
High Courts26 Jan 1916
Kartic Chandra Mondal and Others Vs Nilmani Mondal and Another
Calcutta High Court · 32 Ind. Cas. 931
High Courts26 Jan 1916
In Re: Rani Jagdamba Kumari
Calcutta High Court · 32 Ind. Cas. 807
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6Contract Act, 1872 — Section 130
High Courts25 Jan 1916
Abdul Hasim Vs Srimati Malea Khatun
Calcutta High Court · 49 Ind. Cas. 132
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Jan 1916
Meah Vzir Ali Sardar Vs Savai Behara and Others
Calcutta High Court · 32 Ind. Cas. 791
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, 107
High Courts24 Jan 1916
Ketokey Churan Banerjee and Another Vs Sreemutty Sarat Kumari Dabee
Calcutta High Court · 37 Ind. Cas. 71
Presidency Towns Insolvency Act, 1909 — Section 25
High Courts24 Jan 1916
Chandra Kanta Ganguly and Others Vs Srimati Sarojini Debi
Calcutta High Court · 32 Ind. Cas. 786
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1, Order 41 Rule 10
High Courts24 Jan 1916
The Hon''ble Maharaja Sir Rameshwar Pershad Singh Bahadur, K.C.I.E. Vs Nauhku Mod and Others
Calcutta High Court · 32 Ind. Cas. 553
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Jan 1916
Muhammad Abdul Qadir Vs Jnan Chandra-Pal
Calcutta High Court · 32 Ind. Cas. 738
High Courts21 Jan 1916
Ganga Das Sil Vs The Secretary of State for India in Council and Another
Calcutta High Court · 32 Ind. Cas. 752
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts20 Jan 1916
Ramu Pal and Others Vs Prakash Chandra Sarma Purkayestha
Calcutta High Court · 32 Ind. Cas. 757
Rent Law of Bengal, L.P. Act, 1869 — Section 27
High Courts19 Jan 1916
Sadulla Mridha and Others Vs Joynabunnbssa Bibi and Others
Calcutta High Court · 32 Ind. Cas. 703
High Courts17 Jan 1916
Upendra Chandra De Vs Girish Chandra De
Calcutta High Court · 32 Ind. Cas. 402
High Courts17 Jan 1916
Nuri Mian Vs Ambica Singh and Others
Calcutta High Court · 32 Ind. Cas. 893
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21Estates Partition Act, 1897 — Section 94
High Courts15 Jan 1916
Abdul Baby Sadagar Vs Belay Ali Sadagar
Calcutta High Court · 37 Ind. Cas. 919
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Contract Act, 1872 — Section 130
High Courts14 Jan 1916
Mohamed Ali and Others Vs Jnanada Sundari Chowdharani
Calcutta High Court · 32 Ind. Cas. 577
High Courts14 Jan 1916
Imam Ali Patwari Vs Srimati Arfatunnessa and Another
Calcutta High Court · AIR 1914 Cal 369(1) : 32 Ind. Cas. 707
High Courts12 Jan 1916
Sheik Doulatuddin Vs Dhaniram Chhutia and Others
Calcutta High Court · 32 Ind. Cas. 804
Contract Act, 1872 — Section 65Specific Relief Act, 1877 — Section 38, 41