High Courts10 Feb 1916
Abdul Hakim Gazi Vs Panchi Dasi and Others
Calcutta High Court · 32 Ind. Cas. 849
Evidence Act, 1872 — Section 44Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,687 of 3,203
High Courts10 Feb 1916
Nirod Krishna Ghose and Others Vs Maharaja Bahadur Sir Produt Kumar Tagore
Calcutta High Court · 32 Ind. Cas. 794
Bengal Tenancy Act, 1885 — Section 105, 50Evidence Act, 1872 — Section 34, 90
High Courts10 Feb 1916
Emperor Vs Aushi Bibi
Calcutta High Court · 33 Ind. Cas. 828
Evidence Act, 1872 — Section 24
High Courts07 Feb 1916
Jnanada Sundari Ghowdhurani Vs Abdur Rahman Bhaia and Others and Adu Sheik and Others
Calcutta High Court · 33 Ind. Cas. 148
Bengal Tenancy Act, 1885 — Section 105, 105A, 106, 109A
High Courts07 Feb 1916
Puran Chandra Trivadi-Plaintiff Vs Chandra Moni Dasi and Others
Calcutta High Court · 33 Ind. Cas. 49
High Courts07 Feb 1916Allowed
Jnanada Sundari Chowdhurani Vs Amudi Sarkar
Calcutta High Court · (1916) 02 CAL CK 0004
High Courts04 Feb 1916
Pramotha Nath Roy Choudhry and Another Vs Rani Dinomoni Choudhurani
Calcutta High Court · 32 Ind. Cas. 858
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 43 Rule 1(1)
High Courts04 Feb 1916
Upendra Mohansaha Chowdhary and Others Vs Brindaban Behari Saha Promanik
Calcutta High Court · 33 Ind. Cas. 188
Provincial Insolvency Act, 1920 — Section 36
High Courts02 Feb 1916
Asadali Chowdhury and Others Vs Syed Mahammad Hossain Chowdhury and Others
Calcutta High Court · 36 Ind. Cas. 177
High Courts02 Feb 1916
In Re: Gobardhan Seal Srimati Lakhi Priya Dassi
Calcutta High Court · 34 Ind. Cas. 435
Presidency Towns Insolvency Act, 1909 — Section 57
High Courts01 Feb 1916
Jogendra Narain Roy Choudhury Vs P.J. Forbes
Calcutta High Court · 32 Ind. Cas. 872
High Courts01 Feb 1916
Lalu Dome and Another Vs Bejoy Chand Mahatap
Calcutta High Court · 33 Ind. Cas. 553
High Courts31 Jan 1916
Jamir Fakir Vs Ram Lal Ghose Chowdhury
Calcutta High Court · 32 Ind. Cas. 697
Contract Act, 1872 — Section 74
High Courts31 Jan 1916
Anandram Vs Nityananda Barham and Others
Calcutta High Court · 32 Ind. Cas. 744
Transfer of Property Act, 1882 — Section 90
High Courts31 Jan 1916
Ananda Kumar Bhattacharjee Vs The Secretary of State for India in Council
Calcutta High Court · 32 Ind. Cas. 774
Bengal Land Revenue Assessment (Resumed Lands) Regulation, 1819 — Section 21, 23Evidence Act, 1872 — Section 65
High Courts31 Jan 1916
Hiramati Dassya Vs Annada Prasad Ghosh and Others
Calcutta High Court · 32 Ind. Cas. 788
High Courts31 Jan 1916
Jarwa Bai Vs Pitambar Nilambar Shah and Others
Calcutta High Court · 36 Ind. Cas. 689
High Courts28 Jan 1916
Kissendoyal Jitsaria and Others Vs Askaran Chowthmull
Calcutta High Court · 34 Ind. Cas. 290
Contract Act, 1872 — Section 118
High Courts27 Jan 1916
Abdul Hamid Vs Abdul Miji and Others
Calcutta High Court · 32 Ind. Cas. 710
Bengal Tenancy Act, 1885 — Section 67