High Courts10 Mar 1916
Nasiruddin Sircar Vs Gofuruddin Mohamed and Others
Calcutta High Court · 37 Ind. Cas. 481
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 146
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,685 of 3,203
High Courts10 Mar 1916
Madhu Mati Debi Vs Harendra Lal Roy Chowdhury
Calcutta High Court · 33 Ind. Cas. 502
High Courts10 Mar 1916
Taran Krishna Bhowmik Vs Munshi Samiruddin and Others
Calcutta High Court · 34 Ind. Cas. 51
Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2(2)Transfer of Property Act, 1882 — Section 76
High Courts10 Mar 1916
Atul Hazra and Others Vs Uma Charan Changdar and Others
Calcutta High Court · 33 Ind. Cas. 822
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts09 Mar 1916
Natabar Sarkar Vs Natabar Mandal and Others
Calcutta High Court · 33 Ind. Cas. 112
High Courts09 Mar 1916
Aghore Nath Mukhopadhya Vs Abhoy Charan Nath
Calcutta High Court · 33 Ind. Cas. 85
Bengal Tenancy Act, 1885 — Section 30(a), 31A
High Courts08 Mar 1916
Emperor Vs Sreenath Mahapatra and Others
Calcutta High Court · 35 Ind. Cas. 983
Criminal Procedure Code, 1898 (CrPC) — Section 289, 292
High Courts08 Mar 1916
Jogendra Nath Datta Chowdhury Vs Haridas Chong and Others, Nayan Ram Chong and Others and Nimai Chong and Others
Calcutta High Court · 35 Ind. Cas. 778
Registration Act, 1908 — Section 77
High Courts07 Mar 1916
Meyajan Buian Vs Srimati Joymala and Others
Calcutta High Court · 34 Ind. Cas. 32
Bengal Tenancy Act, 1885 — Section 103B, 113
High Courts03 Mar 1916
Raja Shashi Shekhareswar Roy Bahadur Vs Nanda Lal Mandal
Calcutta High Court · 33 Ind. Cas. 110
Bengal Tenancy Act, 1885 — Article 2, 193
High Courts03 Mar 1916
Dwarika Nath Dey Chowdhury Vs Sailaja Kanta Mallick
Calcutta High Court · 43 Ind. Cas. 376
High Courts29 Feb 1916
Jogendra Nath Haldar and Another Vs Joggeswar Mondal and Another
Calcutta High Court · 33 Ind. Cas. 718
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts29 Feb 1916
Asad Ali Chowdhury and Others Vs Syed Mohamed Husain Chowdhury and Others
Calcutta High Court · 34 Ind. Cas. 83
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts29 Feb 1916
Ahammad Ali and Others Vs Bisseswar Mukhoti and Others
Calcutta High Court · 33 Ind. Cas. 211
Bengal Tenancy Act, 1885 — Section 188, 52
High Courts28 Feb 1916
Gopinath Bhagat Vs Raja Lakshinarain Singh
Calcutta High Court · 32 Ind. Cas. 937
Chota Nagpur Encumbered Estates Act, 1876 — Section 124, 3Contract Act, 1872 — Section 68
High Courts28 Feb 1916
Hon''ble Nawab Salimullah Bahadur, K.C.I.E., G.C.I.E., and Others Vs Provat Chandra Sen and Others and Srimati Gobinda Rani Dasya and Others
Calcutta High Court · 33 Ind. Cas. 129
Probate and Administration Act, 1881 — Section 90
High Courts28 Feb 1916
Purna Chandra Sarkar Vs Rassoraj Pramanik
Calcutta High Court · 33 Ind. Cas. 133
High Courts25 Feb 1916
Chaita Dassya Vs Madan Chandra Das Sarkar and Others
Calcutta High Court · 33 Ind. Cas. 33
High Courts25 Feb 1916
Sreenath Haldar and Others Vs Bepin Behari Mal and Others
Calcutta High Court · 33 Ind. Cas. 574
Bengal Tenancy Act, 1885 — Section 173(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts23 Feb 1916
Mahabir Thakur Vs Emperor on the Complaint of Mahmud Alam Ram Kumar Patlaik Vs Emperor on the Complaint of Mahmud Alam
Calcutta High Court · 33 Ind. Cas. 316
Penal Code, 1860 (IPC) — Section 197, 198