High Courts21 Mar 1916
Lala Joyti Prokash Nande Vs Lala Muti Prokash Nande and Others
Calcutta High Court · 33 Ind. Cas. 891
Contract Act, 1872 — Section 172, 176, 178
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,684 of 3,203
High Courts21 Mar 1916
Emperor Vs Sheik Abdul and Others
Calcutta High Court · 33 Ind. Cas. 825
Criminal Procedure Code, 1898 (CrPC) — Section 118Penal Code, 1860 (IPC) — Section 75
High Courts17 Mar 1916
Bishessur Chuckerbutty and Another Vs Emperor
Calcutta High Court · 34 Ind. Cas. 312
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144
High Courts17 Mar 1916
Rajani Kanta Mukherjee and Others Vs Yusuf Ali and Others
Calcutta High Court · 34 Ind. Cas. 92
Bengal Tenancy Act, 1885 — Section 103B
High Courts17 Mar 1916
Kanta Mohini Dasi by her Next Friend, Kamini Dasi Vs Nanichora Soba and on his death his Heiress and Legal Representative his widow Braja Sundari Dasi
Calcutta High Court · 35 Ind. Cas. 566
High Courts17 Mar 1916
Rahiman Bibi Vs Mobarak Mondal and Another
Calcutta High Court · 34 Ind. Cas. 336
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 379, 380
High Courts17 Mar 1916
Brojendra Kumar Das and Others Vs Gobinda Mohan Das and Others
Calcutta High Court · 34 Ind. Cas. 186
High Courts17 Mar 1916
Kali Prasanna Sil Vs Panchanan Nandi Chowdhury and Others
Calcutta High Court · 33 Ind. Cas. 670
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(2)(a), Order 23 Rule 1(2)(b)
High Courts16 Mar 1916
Danesh Molla, and on his death his heirs and Legal Representatives Abdul Audood and Others Vs Dhananjoy Biswas and Others
Calcutta High Court · 40 Ind. Cas. 408
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 11
High Courts16 Mar 1916
Bhusan Chandra Ghosh and Others Vs Srakanta Banerjee and Others
Calcutta High Court · 33 Ind. Cas. 957
Bengal Tenancy Act, 1885 — Section 167
High Courts16 Mar 1916
Mansaram Das and Another Vs Ahamad Hosain Pradhan and Others
Calcutta High Court · 37 Ind. Cas. 380
Guardians and Wards Act, 1890 — Section 30
High Courts15 Mar 1916
Sheikh Aklu Vs Sheikh Emaman
Calcutta High Court · 33 Ind. Cas. 899
Transfer of Property Act, 1882 — Section 106, 107
High Courts15 Mar 1916
Rani Debendrabala Dasi, executrix to this estate of Late Kumar Srish Chandra Singha Bahadur and Another Vs Lalit Mohan Ghose and Others
Calcutta High Court · 33 Ind. Cas. 593
Specific Relief Act, 1877 — Section 27(6)
High Courts14 Mar 1916
Tirthabasi Sing Roy and Another Vs Bepin Krishna Roy and Others
Calcutta High Court · 34 Ind. Cas. 30
Civil Procedure Code, 1908 (CPC) — Section 100(c)
High Courts14 Mar 1916Dismissed
Hari Mohan Mondal and Others Vs Mohini Mohan Banerjee and Others
Calcutta High Court · (1916) 03 CAL CK 0041
High Courts14 Mar 1916
Bhaggabhor Mondal and Others Vs Mohini Mohan Banerjee and Others
Calcutta High Court · 33 Ind. Cas. 994
High Courts13 Mar 1916
Sheikh Fazil Vs Hari Kishore Chakravarti and Others
Calcutta High Court · 33 Ind. Cas. 620
Bengal Tenancy Act, 1885 — Section 49
High Courts13 Mar 1916
Satish Chundra Sinha Vs Ananda Gopal Das and Others
Calcutta High Court · 33 Ind. Cas. 253
Land Acquisition Act, 1894 — Section 18, 30
High Courts12 Mar 1916
Madan Mohan De Sarkar and Others Vs Rebati Mohan Poddar and Others
Calcutta High Court · 34 Ind. Cas. 953
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10, 64