CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Calcutta High Court

COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 2,683 of 3,203

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
  • 1871
  • 1870
  • 1869
  • 1868
  • 1867
  • 1866
  • 1865
  • 1864
  • 1863
High Courts11 Apr 1916

Abdul Qader Khalifa Vs Fritz Kapp

Calcutta High Court · 35 Ind. Cas. 951

Civil Procedure Code, 1908 (CPC) — Section 83, 9
Read judgment
High Courts11 Apr 1916

Basanta Kumar Sarvagya and Others Vs Jogendra Nath Dutta and Others

Calcutta High Court · 36 Ind. Cas. 530

Read judgment
High Courts07 Apr 1916

Abdul Aziz Bepari and Another and Mukunda Chandra Saha and Another Vs Jogendra Krishna Ray and Others Mukunda Chandra Saha and Another Vs Jogendra Krishna Ray and Another

Calcutta High Court · 36 Ind. Cas. 119

Contract Act, 1872 — Section 79, 81, 82, 83
Read judgment
High Courts07 Apr 1916Dismissed

Abdul Aziz Bepari Vs Jogendra Krishna Roy

Calcutta High Court · (1916) 04 CAL CK 0012

Read judgment
High Courts06 Apr 1916

Radhica Mohan Roy Vs Manmotha Nath Mitter and Others

Calcutta High Court · 34 Ind. Cas. 111

Bengal Cess Act, 1880 — Section 42(3), 47
Read judgment
High Courts04 Apr 1916

Umakunta Sen Chowdhury and Others Vs Hira Lal Roy and Another Durga Kunta Sen Chowdhury and Another Vs Kehetra Mohan Saha

Calcutta High Court · 34 Ind. Cas. 86

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47Limitation Act, 1963 — Section 7
Read judgment
High Courts04 Apr 1916

Nishi Kanta Lahiri Vs Emperor

Calcutta High Court · 34 Ind. Cas. 314

Arms Act, 1959 — Section 20
Read judgment
High Courts04 Apr 1916

Rai Charan Mahanti and Others Vs Kanai Kamar and Others

Calcutta High Court · 34 Ind. Cas. 72

Bengal Tenancy Act, 1885 — Section 178
Read judgment
High Courts31 Mar 1916

Nishi Kanta Pal and Others Vs Emperor

Calcutta High Court · 37 Ind. Cas. 46

Penal Code, 1860 (IPC) — Section 186
Read judgment
High Courts31 Mar 1916

Bhobatarini Debi by her Husband and Next Friend Ganesh Chandra Sarkhel Vs Hari Charan Banerjee

Calcutta High Court · 36 Ind. Cas. 38

Read judgment
High Courts31 Mar 1916

Shama Kanta Chatterjee and Co. Vs Kusum Kumari

Calcutta High Court · 38 Ind. Cas. 571

Read judgment
High Courts30 Mar 1916

Nafar Chandra Pal Chowdhury Vs Rahaman Sheikh

Calcutta High Court · 34 Ind. Cas. 45

Bengal Tenancy Act, 1885 — Section 178(1)(6), 29
Read judgment
High Courts28 Mar 1916

Bhuben Behari Nag Mazumdar Vs Dhirendra Nath Banerjee and Others

Calcutta High Court · 33 Ind. Cas. 581

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 43 Rule 1(c), Order 9 Rule 9
Read judgment
High Courts28 Mar 1916

Gour Gopal Sinha and Another Vs Gosta Behari Pramanik and Others

Calcutta High Court · (1916) 03 CAL CK 0038

Read judgment
High Courts28 Mar 1916

Beni Madhab Sarkar Vs Gobinda Chandra Sarkar and Others

Calcutta High Court · 46 Ind. Cas. 165

Court Fees Act, 1870 — Article 17(6), 7
Read judgment
High Courts28 Mar 1916

Nagendra Nath Sen and Another Vs J. Vas Esqr. I.C.S. District Magistrate and Chairman District Board and Others

Calcutta High Court · 60 Ind. Cas. 547

Read judgment
High Courts27 Mar 1916

Satis Ranjan Das and Others Vs Nasaraddi Patwari and Others

Calcutta High Court · 34 Ind. Cas. 145

Read judgment
High Courts23 Mar 1916

Afiladdi Vs Satish Chandra Banerji and Others

Calcutta High Court · 34 Ind. Cas. 497

Bengal Tenancy Act, 1885 — Section 155
Read judgment
High Courts23 Mar 1916

Beni Rai Vs Natabar Sirkar and Others

Calcutta High Court · 33 Ind. Cas. 975

Transfer of Property Act, 1882 — Section 43
Read judgment
High Courts22 Mar 1916

Adu Malo and Others Vs Nagar Bashi Malo and Others

Calcutta High Court · 33 Ind. Cas. 728

Read judgment
Previous1…2,6812,6822,6832,6842,685…3,203Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions