High Courts04 May 1916
Kshum Chand Bhuturia and Another Vs Ghane Muhammad Saha and Another
Calcutta High Court · 38 Ind. Cas. 361
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,682 of 3,203
High Courts04 May 1916
Nilmadhab Mahapatra Vs Keshab Lal Mahapatra
Calcutta High Court · 40 Ind. Cas. 819
High Courts03 May 1916
Gour Sundar Bhoumik and Others Vs Rakhal Raj Bhoumik and Others
Calcutta High Court · 34 Ind. Cas. 592
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 8
High Courts02 May 1916
Surendra Nath Roy and Others Vs Dwarka Nath Chakrabutty and Another
Calcutta High Court · 35 Ind. Cas. 605
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts02 May 1916
Lakhimi Ram Gaooi Vs Emperor
Calcutta High Court · 34 Ind. Cas. 986
Criminal Procedure Code, 1898 (CrPC) — Section 408
High Courts01 May 1916
Gangadhar Karmakar and Others Vs Shekharbasini Dasya and Others
Calcutta High Court · 35 Ind. Cas. 348
Bengal Tenancy Act, 1885 — Section 153Limitation Act, 1963 — Section 12
High Courts28 Apr 1916
Satyendra Nath Banerjee and Others Vs Krishnadhan Adhikari and Others
Calcutta High Court · 37 Ind. Cas. 64
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts28 Apr 1916
Gour Gopal Sinha and Another Vs Gosta Behari Pramanick and Others
Calcutta High Court · 34 Ind. Cas. 409
Transfer of Property Act, 1882 — Section 37
High Courts19 Apr 1916
J.B. Ross and Co. Vs C.R. Scriven and Others
Calcutta High Court · 34 Ind. Cas. 235
Civil Procedure Code, 1882 — Section 564Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 8 Rule 5Penal Code, 1860 (IPC) — Section 191
High Courts18 Apr 1916
Surendra Nath Biswas Vs Shyama Charan Mandal
Calcutta High Court · 42 Ind. Cas. 466
Civil Procedure Code, 1908 (CPC) — Section 47, 63
High Courts18 Apr 1916
Kali Chandra Chakravarty and Others Vs Kali Kumar Majumdar and Others
Calcutta High Court · 34 Ind. Cas. 537
Bengal Tenancy Act, 1885 — Section 155English Conveyancing Act, 1881 — Section 14
High Courts18 Apr 1916
Dinabandhu Nandi Vs Chamiraddi Miji and Others
Calcutta High Court · 34 Ind. Cas. 548
High Courts18 Apr 1916
Dina Nath Das and Others Vs Sarat Chandra Chackerbutty and Others
Calcutta High Court · 34 Ind. Cas. 851
Bengal Tenancy Act, 1885 — Section 153
High Courts17 Apr 1916
Basanta Kumar Das Vs Kusum Kumari Dasi
Calcutta High Court · 38 Ind. Cas. 584
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 152
High Courts17 Apr 1916
Sarada Prasad Roy Choudhury and Others Vs Nawab Khan Bahadur Khaja Muhammad Yusuf and Another
Calcutta High Court · 34 Ind. Cas. 228
High Courts14 Apr 1916
Kristo Lall Mallik Vs Chairman of Hooghly chinsurah, Municipality
Calcutta High Court · 37 Ind. Cas. 515
Bengal Municipal Act, 1932 — Section 220, 271
High Courts12 Apr 1916
Khirode Chandra Roy Vs Srimati Ashtulla Bee and Others
Calcutta High Court · 35 Ind. Cas. 557
Civil Procedure Code, 1882 — Section 108, 244, 311
High Courts12 Apr 1916
Jogendra Narain Roy Chowdhury and Others Vs Manmatha Nath Chatterjee and Others
Calcutta High Court · 34 Ind. Cas. 106
High Courts12 Apr 1916
Bharat Chander Galui and Others Vs Pramotha Nath Roy and Others
Calcutta High Court · 34 Ind. Cas. 337
High Courts11 Apr 1916
Radha Sham Basak and Others Vs The Secretary of State for India in Council
Calcutta High Court · 34 Ind. Cas. 130
Limitation Act, 1963 — Article 30(1), 31(1)