High Courts24 May 1916
Bangshi Badan Biswas and Another Vs Kamala Kanta Porohit
Calcutta High Court · 41 Ind. Cas. 477
Land Registration Act, 1876 — Section 78
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,680 of 3,203
High Courts24 May 1916
Kangali Molla Vs Beni Madhab Biswas and Others
Calcutta High Court · 34 Ind. Cas. 534
Evidence Act, 1872 — Section 18
High Courts24 May 1916
Rayan Khan and Others Vs Emperor
Calcutta High Court · 38 Ind. Cas. 968
Criminal Procedure Code, 1898 (CrPC) — Section 110, 122
High Courts23 May 1916
Sarat Chundra Dutta Vs Jadab Chundra Goswami
Calcutta High Court · 37 Ind. Cas. 956
Transfer of Property Act, 1882 — Section 107
High Courts23 May 1916Dismissed
Sarat Chandra Dutt Vs Jadab Chandra Goswami
Calcutta High Court · (1916) 05 CAL CK 0010
High Courts23 May 1916
Promotha Nath Roy and Others Vs Kishore Lal Saha and Others
Calcutta High Court · 38 Ind. Cas. 547
Limitation Act, 1963 — Section 16
High Courts22 May 1916
Nabin Chandra Ghose Vs Nilkamal Mukhopadhyaya
Calcutta High Court · 36 Ind. Cas. 11
Limitation Act, 1963 — Section 28
High Courts21 May 1916
Guru Charan Sarkar Vs Uma Charan Sarkar
Calcutta High Court · 70 Ind. Cas. 985
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 May 1916
Harish Chandra Bose Vs Ram Gobinda Nandy and Others
Calcutta High Court · 35 Ind. Cas. 584
Bengal Tenancy Act, 1885 — Section 171
High Courts19 May 1916
Maharaja Adhiraj Sir Bijoy Chand Mohatab Bahadur Vs Iswar Chandra Das and Others
Calcutta High Court · 35 Ind. Cas. 60
Criminal Procedure Code, 1898 (CrPC) — Section 146Limitation Act, 1908 — Section 28
High Courts18 May 1916
Jagat Bijoy Bhattacharjee and Another Vs Tomijuddi Howladar and Others
Calcutta High Court · 39 Ind. Cas. 228
Succession Act, 1925 — Section 111
High Courts18 May 1916
Etim Haji Vs Hamid
Calcutta High Court · 37 Ind. Cas. 312
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts18 May 1916
Sashi Bhusan Hazrah Vs Srimati Deno Moyee Dasi
Calcutta High Court · 34 Ind. Cas. 301
Bengal Tenancy Act, 1885 — Section 153
High Courts18 May 1916
Mohammad Beajuddin Ahmad Vs Basuda Sundari Dasi and Others
Calcutta High Court · 48 Ind. Cas. 330
High Courts18 May 1916
Chandra Kanta Kanjilal and Another Vs Emperor on the Complaint of Parbati Sarkar
Calcutta High Court · 36 Ind. Cas. 144
Criminal Procedure Code, 1898 (CrPC) — Section 144, 476Penal Code, 1860 (IPC) — Section 188
High Courts17 May 1916
Ananda Mohan Saoa and Others Vs Ananda Chandra Saha
Calcutta High Court · 35 Ind. Cas. 182
High Courts17 May 1916
Sanat Kumar Das and Others Vs Indra Nath Barman and Others
Calcutta High Court · (1916) 05 CAL CK 0043
High Courts17 May 1916
Krishna Charan Barman and Others Vs Sanat Kumar Das and Others
Calcutta High Court · 34 Ind. Cas. 609
Contract Act, 1872 — Section 74Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 59