High Courts07 Jun 1916
Raimohan Karmokar and Another Vs Emperor
Calcutta High Court · 35 Ind. Cas. 969
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135(b), 137(1), 438
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,679 of 3,203
High Courts06 Jun 1916
Ali Sheikh Vs Imam Ali Sarkar and Another Imam Ali Sarkar Vs Kalam Sheik and Others
Calcutta High Court · 35 Ind. Cas. 102
Evidence Act, 1872 — Section 92
High Courts06 Jun 1916
Pran Krishna Saha and Ofat Pramanik Vs Kripa Nath Chowdhury and Others, Khudiram Saha and Others and Madan Biswas and Others
Calcutta High Court · 35 Ind. Cas. 76
Bengal Tenancy Act, 1885 — Section 105, 111B
High Courts06 Jun 1916
Srimati Priya Sakhi Debi Vs Bireshwar Samanta and Others
Calcutta High Court · 37 Ind. Cas. 277
Limitation Act, 1908 — Section 28
High Courts05 Jun 1916
Ram Kristo Chakraburtty Vs Narendra Kishore Roy and Others
Calcutta High Court · 35 Ind. Cas. 885
Evidence Act, 1872 — Section 13
High Courts05 Jun 1916
Harendra Chandra Bhattacharjee Vs Gagan Chandra Das
Calcutta High Court · 35 Ind. Cas. 177
Limitation Act, 1908 — Section 20
High Courts05 Jun 1916
Chintamoni Patni and Another Vs Tarak Chandra Goswami Represented by his Guardian ad litem Mother Nagendra Bala Debi
Calcutta High Court · 35 Ind. Cas. 17
Specific Relief Act, 1877 — Section 42
High Courts01 Jun 1916
Gajadhar Prosad Vs Musammat Lohia alias Lobhia and Another
Calcutta High Court · 35 Ind. Cas. 698
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts01 Jun 1916
Srimati Jagattarini Dasi Vs Prafulla Chandra Ghose and Others
Calcutta High Court · 35 Ind. Cas. 792
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 5Specific Relief Act, 1877 — Section 42
High Courts01 Jun 1916
Chandra Kanta Chakrabartty Vs Ram Krishna Mahalnabis
Calcutta High Court · 36 Ind. Cas. 707
High Courts31 May 1916
Sheikh Yakub and Another Vs Tazimuddi Mullick and Others
Calcutta High Court · 41 Ind. Cas. 842
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts30 May 1916
Mohim Chandra Deb Chowdhury and Others Vs Pyari Lal Das and Another
Calcutta High Court · 39 Ind. Cas. 213
Limitation Act, 1963 — Article 121
High Courts29 May 1916
Satikantha Banerjee Vs Ram Chandra Chatterjee and Others
Calcutta High Court · 34 Ind. Cas. 556
Limitation Act, 1963 — Section 5
High Courts29 May 1916
Munshi Brij Kumar Lal and Others Vs Munshi Majlis Sahai and Others
Calcutta High Court · 34 Ind. Cas. 899
High Courts29 May 1916
Akshoy Singh and Another Vs Rameswar Bagdi
Calcutta High Court · 35 Ind. Cas. 515
Criminal Procedure Code, 1898 (CrPC) — Section 345, 439(1), 545
High Courts26 May 1916
Ashutosh Mookherjee and Others Vs Akhoy Kumari Debi and Others
Calcutta High Court · 34 Ind. Cas. 581
Bengal Tenancy Act, 1885 — Section 65
High Courts25 May 1916
Jadab Sardar and Others Vs Gobinda Chandra Mondal and Others
Calcutta High Court · 34 Ind. Cas. 912
Bengal Tenancy Act, 1885 — Section 49, 85
High Courts24 May 1916
Aswini Kumar Aich Vs Sarada Charan Basu and Others
Calcutta High Court · 37 Ind. Cas. 253
Bengal Tenancy Act, 1885 — Section 106Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)