High Courts26 Jun 1916
Kangali Dhubi Vs Ichhamoyi Debi and Others
Calcutta High Court · 35 Ind. Cas. 840
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,677 of 3,203
High Courts26 Jun 1916
Hem Chandra Biswas Vs Purna Chandra Mookerjee and Another
Calcutta High Court · 35 Ind. Cas. 638
Limitation Act, 1908 — Section 20
High Courts23 Jun 1916
Rajendra Lal Sur Vs Atal Bihari Sur and Others
Calcutta High Court · 39 Ind. Cas. 969
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115Provincial Small Cause Courts Act, 1887 — Section 25
High Courts23 Jun 1916
Bepin Krishna Kumar and Others Vs Hari Das Ghose and Others
Calcutta High Court · 44 Ind. Cas. 562
Bengal Tenancy Act, 1885 — Section 105, 105A
High Courts23 Jun 1916
Ganga Charan Das and Another Vs Akhil Chandra Saha on the death of Radha Raman Saha and Others
Calcutta High Court · 35 Ind. Cas. 595
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Limitation Act, 1963 — Section 14
High Courts23 Jun 1916
Shaik Sahed Vs Krishna Mohan Basak
Calcutta High Court · 35 Ind. Cas. 563
Contract Act, 1872 — Section 43
High Courts23 Jun 1916
Rai Nalinakhya Basu Badadur and Another Vs Hon''ble Maharajadhiraj, Sir Bijoy Chand Mahatap Bahadur and Others
Calcutta High Court · 40 Ind. Cas. 395
High Courts23 Jun 1916Dismissed
Jagabandhu Shaha Vs Magnamoyi Dassee
Calcutta High Court · (1916) 06 CAL CK 0005
High Courts22 Jun 1916
Satis Chandra Bose Vs Takurdas Mandal and Others
Calcutta High Court · 39 Ind. Cas. 886
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts22 Jun 1916
Nawab Bahadur of Murshidabad Vs Ahmad Hussain and Others
Calcutta High Court · 35 Ind. Cas. 695
Bengal Tenancy Act, 1885 — Section 105, 105A, 111A
High Courts22 Jun 1916
Nandarani Dasi Vs Hari Charan Gangopadhya and Others
Calcutta High Court · 36 Ind. Cas. 29
High Courts22 Jun 1916
Fulsummannessa Bibee Vs Halamaddi Molla and Others
Calcutta High Court · 40 Ind. Cas. 426
Civil Procedure Code, 1908 (CPC) — order 21 Rule 90, 104(2)
High Courts21 Jun 1916
Bamandas Bhattacharyya and Others Vs Nilmadhab Saha and Others
Calcutta High Court · 35 Ind. Cas. 754
Bengal Tenancy Act, 1885 — Section 85, 85(1), 85(2)
High Courts21 Jun 1916
Srimati Shyama Sundari Ghose and Others Vs Aswini Kumar Chakravarti and Others
Calcutta High Court · 35 Ind. Cas. 91
High Courts21 Jun 1916
Sheikh Uzir Vs Hari Charan Pal and Others
Calcutta High Court · 37 Ind. Cas. 671
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts21 Jun 1916
Khetra Mohan Giri and Others Vs Darpa Narain Giri and Others
Calcutta High Court · 35 Ind. Cas. 979
High Courts20 Jun 1916
The Secretary of State for India in Council Vs Jadav Chandra Misra, Siva Prasad Misra, Sashi Bhusan Kar, Kashi Nath Das, Kamala Kanta Manna, Durga Prosad Acharjya, Raghu Nath Misra and Others and Asutosh Sinha and Another
Calcutta High Court · 39 Ind. Cas. 409
Bengal Tenancy Act, 1885 — Section 5(1)