High Courts04 Jul 1916
The Secretary of State for India in Council Vs Gobinda Prasad Barik and Others
Calcutta High Court · 39 Ind. Cas. 934
Bengal Tenancy Act, 1885 — Section 5(1)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,676 of 3,203
High Courts04 Jul 1916
In Re: Babu Rasik Lal and Nag, a Muktear
Calcutta High Court · 38 Ind. Cas. 980
Legal Practitioners Act, 1879 — Section 13, 14
High Courts03 Jul 1916
Upendra Lal Gupta and Others Vs Ataulla and Others
Calcutta High Court · 36 Ind. Cas. 404
High Courts03 Jul 1916
Fani Bhusan Sarkar Vs Pulin Chandra Mandal and Others
Calcutta High Court · 35 Ind. Cas. 838
High Courts03 Jul 1916
Anadi Krishna Dutta and Others Vs Priya Sankar Majumdar and Others
Calcutta High Court · 36 Ind. Cas. 375
High Courts30 Jun 1916
Gopal Chandra Banerjee and Others Vs Mohammad Soleman Mullick
Calcutta High Court · 43 Ind. Cas. 856
High Courts30 Jun 1916
Ram Chandra Das and Others Vs Hachunia Fakir alias Sachunia Fakir and Others
Calcutta High Court · 35 Ind. Cas. 843
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115
High Courts30 Jun 1916
Madhu Sudan Sinha and Others Vs Kali Charan Sinha and Others
Calcutta High Court · 46 Ind. Cas. 246
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 7 Rule 14
High Courts30 Jun 1916
Hriday Nath Parai and Another Vs Akshay Lal Chaudhuri and Others
Calcutta High Court · 39 Ind. Cas. 963
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts30 Jun 1916
In Re: Sarajbashini Debi
Calcutta High Court · 36 Ind. Cas. 125
Succession Certificate Act, 1889 — Section 14
High Courts30 Jun 1916
Tarak Nath Roy Chowdhury and Another Vs Syama Charan Chowdhury and Another
Calcutta High Court · 36 Ind. Cas. 292
High Courts29 Jun 1916
Kasim Ali and Others Vs The Chairman of Municipal Commissioners and Others
Calcutta High Court · 35 Ind. Cas. 782
Bengal Municipal Act, 1884 — Section 155
High Courts28 Jun 1916
Girija Prosunno Roy and Others Vs Becharam Patra and Others
Calcutta High Court · 35 Ind. Cas. 846
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92
High Courts27 Jun 1916
Kalipada Sirkar Vs Harimohan Dalal
Calcutta High Court · 35 Ind. Cas. 856
Civil Procedure Code, 1908 (CPC) — Section 47(2)
High Courts27 Jun 1916
Srimati Bhubaneswari Debi, Widwo of Bhubaneswar Bhattacharjya and Others Vs Haradhan Bhattacharjya and Others
Calcutta High Court · 40 Ind. Cas. 669
High Courts27 Jun 1916
Bepin Behari Saha Vs Abdul Barik and Others
Calcutta High Court · 35 Ind. Cas. 613
Presidency Small Cause Courts Act, 1882 — Section 17