High Courts03 Aug 1916
Srimati Thakamoyi Dassi Vs Nadiar Chand Palmal
Calcutta High Court · 36 Ind. Cas. 939
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,674 of 3,203
High Courts31 Jul 1916
Kumar Soradindu Roy and Another Vs Girish Mohini Devi Chowdhurani and Others
Calcutta High Court · 36 Ind. Cas. 448
High Courts31 Jul 1916
Jotindra Nath Baral and Others Vs Emperor
Calcutta High Court · 36 Ind. Cas. 140
High Courts31 Jul 1916
Wajid Ali and Another Vs Khurshed Assam and Others
Calcutta High Court · 36 Ind. Cas. 239
High Courts25 Jul 1916
Mohammad Kazi and Others Vs Emperor
Calcutta High Court · 35 Ind. Cas. 811
Penal Code, 1860 (IPC) — Section 147, 224, 225
High Courts24 Jul 1916
Aswini Kumar Samaddar Vs Banamali Chakrabarty and Others
Calcutta High Court · 40 Ind. Cas. 607
Evidence Act, 1872 — Section 44
High Courts21 Jul 1916
J.C. Galstanu Vs Woomes Chandra Bannerjee
Calcutta High Court · (1916) 07 CAL CK 0043
High Courts21 Jul 1916
Taru Babu alias Tarak Das Moitra Vs Emperor
Calcutta High Court · 37 Ind. Cas. 469
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 225B
High Courts21 Jul 1916
Balai Lall Mookerjee Vs Pashupati Chatterjee
Calcutta High Court · 35 Ind. Cas. 828
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts21 Jul 1916
John Carapiet Galstaun Vs Woomesh Chandra Bannerjee and Another
Calcutta High Court · 35 Ind. Cas. 850
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 65, 46, 73
High Courts20 Jul 1916
Srimantes Lal Maity and Others Vs Sibu Raul and Others
Calcutta High Court · 37 Ind. Cas. 755
Cess Act, 1880 — Section 14, 20
High Courts20 Jul 1916
In Re: Charu Chandra
Calcutta High Court · 37 Ind. Cas. 57
Criminal Procedure Code, 1898 (CrPC) — Section 54
High Courts20 Jul 1916
Torap Ali and Another Vs Emperor
Calcutta High Court · 35 Ind. Cas. 818
Criminal Procedure Code, 1898 (CrPC) — Section 10
High Courts20 Jul 1916
In Re: Haripada Rakshit
Calcutta High Court · 40 Ind. Cas. 94
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts19 Jul 1916
Chandra Kanta Bhattacharjee and Others Vs Lakshman Chandra Chakravarty and Others
Calcutta High Court · 36 Ind. Cas. 460
High Courts19 Jul 1916
Hon''ble Maharajadhiraj Sir Bejoy Chand Mahatab Bahadur Vs Mamezedar Rahman and Others
Calcutta High Court · 36 Ind. Cas. 917
High Courts18 Jul 1916
Ram Sunder Gope Sikdar and Another Vs Haribala Dhubi and Others
Calcutta High Court · 37 Ind. Cas. 911
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 13, 63
High Courts18 Jul 1916
Maharajkumar Shoshikanta Acharjya Chowdhury Vs Raja Sarat Chundra Roy Chowdhury
Calcutta High Court · 36 Ind. Cas. 500
High Courts18 Jul 1916
Nabakumar Chakraburtty and Another Vs Syed Abdul Jabbar Mian
Calcutta High Court · 36 Ind. Cas. 721