High Courts14 Jul 1916
Bagala Sundari Debi Vs Prosanna Nath Mookerjee
Calcutta High Court · 35 Ind. Cas. 797
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,675 of 3,203
High Courts14 Jul 1916Dismissed
Ashna Bibi Vs Awaljadi Bibi
Calcutta High Court · (1916) 07 CAL CK 0032
High Courts14 Jul 1916
Arindra Rajbanshi and Others Vs Emperor
Calcutta High Court · 38 Ind. Cas. 326
High Courts14 Jul 1916
Asna Bibi and Others Vs Jaigunnissa Bibi and Others
Calcutta High Court · 37 Ind. Cas. 887
High Courts14 Jul 1916
Dyam Khan and Others Vs Sarat Chandra De and Others
Calcutta High Court · 95 Ind. Cas. 421
Guardians and Wards Act, 1890 — Section 31
High Courts12 Jul 1916
Maharaj Kumar Shoshi Kanta Acharji Chowdhury Bahadur Vs Raja Sarat Chandra Roy Chowdhury
Calcutta High Court · 77 Ind. Cas. 167
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, Order 20 Rule 7, 152
High Courts12 Jul 1916
Nabin Chandra Nath and Others Vs Debendra Mohun Mukhopadya and Others
Calcutta High Court · 36 Ind. Cas. 612
High Courts12 Jul 1916
Afsar Shaik and Another Vs Saurava Sundari Dasi
Calcutta High Court · 40 Ind. Cas. 371
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 76
High Courts12 Jul 1916
Kumar Prafulla Krishna Deb and Others Vs Nosibannessa Bibi and Others
Calcutta High Court · 37 Ind. Cas. 425
Bengal Tenancy Act, 1885 — Section 153
High Courts12 Jul 1916
Dokarij Oddar and Others Vs Nilmani Kundu
Calcutta High Court · 42 Ind. Cas. 709
Limitation Act, 1963 — Article 13, 138, 142
High Courts12 Jul 1916
Bandhu Lall Munshi Vs Sreemutty Lagin and Others
Calcutta High Court · 36 Ind. Cas. 1006
High Courts11 Jul 1916
Kshetra Mohan Ghosh and Others Vs The Corporation of Calcutta
Calcutta High Court · 37 Ind. Cas. 96
Calcutta Municipal Act, 1899 — Section 286
High Courts11 Jul 1916Allowed
Gunendra Mohan Ghosh Vs Corporation of Calcutta
Calcutta High Court · (1916) 07 CAL CK 0033
High Courts10 Jul 1916
Satya Charan Mukherjee Vs Dinanath Biswas and Others
Calcutta High Court · 42 Ind. Cas. 516
High Courts10 Jul 1916
Kshetra Nath Bhuiya Vs Kali Dasi Dasi
Calcutta High Court · 41 Ind. Cas. 929
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 6Provincial Small Cause Courts Act, 1887 — Section 16
High Courts07 Jul 1916
Aftabuddin Chowdhury, Administrator to the Estate of Late Durga Churn Mukherji Vs Basanta Kumar Mukopadhyaya and Another Aftabuddin Chowdhury, Administrator to the Estate of Late Durga Churn Mukherjee Vs Samser Ali Mian and Another Aftabuddin Chowdhury, Administrator to the Estate of Late Durga Churn Mukherji Vs Dewan Das Saudagar and Another Dewan Das Saudagar and Others Vs Aftabuddin Chowdhury, Administrator to the Estate of Late Durga Churn Mukherjee, and Others
Calcutta High Court · 45 Ind. Cas. 441
Transfer of Property Act, 1882 — Section 53
High Courts07 Jul 1916
Chandra Kanta Bhattacharjya and Others Vs Lakshan Chandra Chakrabartty and Others
Calcutta High Court · 35 Ind. Cas. 651
High Courts04 Jul 1916
Lochan Bhinmali and Others Vs Adhar Chandra Mahanta
Calcutta High Court · 35 Ind. Cas. 630