High Courts18 Aug 1916
Purna Chandra Chabri and Another Vs Tara Prosad Maiti
Calcutta High Court · 38 Ind. Cas. 600
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 8, Order 37 Rule 5, Order 37 Rule 6
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,673 of 3,203
High Courts17 Aug 1916
Sarat Chandra Madak and Others Vs Mobarak Mallik and Others
Calcutta High Court · 37 Ind. Cas. 465
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts17 Aug 1916
Dhirendra Nath Sarkar and Others Vs Nischintapore Company by their Attorney and Manager Mr. K.M. Hamilton
Calcutta High Court · 36 Ind. Cas. 398
High Courts17 Aug 1916
Baikantha Nath Dey and Others Vs Mohesh Chandra Dey
Calcutta High Court · 44 Ind. Cas. 77
High Courts17 Aug 1916
Upendra Nath Choudhury Vs Emperor
Calcutta High Court · 39 Ind. Cas. 805
Penal Code, 1860 (IPC) — Section 161
High Courts16 Aug 1916
Ashutosh Sadukhan and Others Vs The Corporation of Calcutta
Calcutta High Court · 49 Ind. Cas. 93
Calcutta Municipal Act, 1923 — Section 341Limitation Act, 1963 — Section 23
High Courts16 Aug 1916
Bijoy Kumar Addy Vs Secretary of State for India in Council
Calcutta High Court · 39 Ind. Cas. 889
Land Acquisition Act, 1894 — Section 23
High Courts16 Aug 1916
Chandra Kumar Ghose Vs Mohendra Kumar Ghose
Calcutta High Court · 39 Ind. Cas. 317
High Courts11 Aug 1916
Benode Behari Mal Vs Ganesh Chandra Mistri
Calcutta High Court · (1916) 08 CAL CK 0036
High Courts11 Aug 1916
Debendra Nath de and Others Vs Tulsimoni Dasi
Calcutta High Court · 41 Ind. Cas. 810
Land Acquisition Act, 1894 — Section 32
High Courts10 Aug 1916
Emperor Vs Annada Charan Roy
Calcutta High Court · 39 Ind. Cas. 695
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts10 Aug 1916
Profulla Kumar Ghose and Another Vs Harendra Nath Chatterjee
Calcutta High Court · 38 Ind. Cas. 761
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 211, 500
High Courts09 Aug 1916
Hrishi Kesh Mandal Vs Abadhaut Mandal and Others
Calcutta High Court · 38 Ind. Cas. 421
Criminal Procedure Code, 1898 (CrPC) — Section 438, 439
High Courts06 Aug 1916
Girish Chandra Bit and Another Vs Bipin Behari Khan and Others
Calcutta High Court · 44 Ind. Cas. 159
High Courts04 Aug 1916
Chandra Mandal and Others Vs Ram Mandal and Others
Calcutta High Court · 40 Ind. Cas. 738
High Courts03 Aug 1916
Syam Mandal Vs Sati Nath Banerjee and Others
Calcutta High Court · 38 Ind. Cas. 493
Bengal Tenancy Act, 1885 — Section 155(1)(a)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts03 Aug 1916
Shashi Bhushan Banerjee Vs Charushila Debi
Calcutta High Court · 36 Ind. Cas. 809
High Courts03 Aug 1916
Srimati Bibijan Bibi and Others Vs Abdul Jabbar Daftary and Others
Calcutta High Court · 36 Ind. Cas. 919