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Calcutta High Court judgments

64,044 judgments · page 2,671 of 3,203

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High Courts24 Nov 1916

Ainulla Pramanik and Rahimulla Pramanik Vs Nasibulla Khan

Calcutta High Court · 39 Ind. Cas. 721

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High Courts24 Nov 1916

Pakari Pramanik and Others Vs Sarat Sundari Debya and Others

Calcutta High Court · 37 Ind. Cas. 835

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts22 Nov 1916

Hiranmoy Kumar Saha and Others Vs Banka Behari Ghose

Calcutta High Court · 37 Ind. Cas. 852

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High Courts22 Nov 1916

Rajani Nath Kapali Vs Kali Mohan Das Kapali and Others

Calcutta High Court · 38 Ind. Cas. 66

Limitation Act, 1963 — Section 12(2), 12(3)
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High Courts22 Nov 1916

Nagendra Lal Chowdhury Vs Hamdoo Mia

Calcutta High Court · 37 Ind. Cas. 965

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High Courts22 Nov 1916

Chandra Kishore Ray Vs Emperor

Calcutta High Court · 36 Ind. Cas. 842

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High Courts22 Nov 1916

Satindra Kumar Chaudhury and Another Vs Krishna Kumari Chaudhurani and Others

Calcutta High Court · 36 Ind. Cas. 882

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High Courts22 Nov 1916

Nanda Narain Newar Vs Manmaya Kamini

Calcutta High Court · (1916) 11 CAL CK 0002

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High Courts21 Nov 1916

Aga Mahomed Shirazi and Others Vs Syed Mahomed Shoostry and Others

Calcutta High Court · 39 Ind. Cas. 388

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High Courts21 Nov 1916

Uma Charan Sen Gupta Vs Chinta Roy and Another

Calcutta High Court · 36 Ind. Cas. 881

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High Courts21 Nov 1916

Sheikh Sacheeni Vs Sheikh Kanta Hazi

Calcutta High Court · 36 Ind. Cas. 798

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High Courts20 Nov 1916

Ram Sundar Karmokar Vs Sheikh Lochan

Calcutta High Court · 38 Ind. Cas. 942

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High Courts17 Nov 1916

Malchand and Another Vs Gopal Chandra Ghosal and Another

Calcutta High Court · 39 Ind. Cas. 199

Presidency Towns Insolvency Act, 1909 — Section 21(1)
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High Courts16 Nov 1916

Giridhari Lal Serowgee Vs The King-Emperor

Calcutta High Court · (1916) 11 CAL CK 0001

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High Courts14 Nov 1916

Giridharee Lal Sarowgee Vs Emperor

Calcutta High Court · 42 Ind. Cas. 133

Criminal Procedure Code, 1898 (CrPC) — Section 190, 476
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High Courts31 Oct 1916

Sudhanya Bawali and Others Vs Emperor

Calcutta High Court · 41 Ind. Cas. 157

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High Courts22 Sept 1916

Mohammed Hosain Vs Farley

Calcutta High Court · 40 Ind. Cas. 295

Penal Code, 1860 (IPC) — Section 323Railways Act, 1890 — Section 113, 120, 122, 68, 69
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High Courts13 Sept 1916

Saharulla Chowdhury and Others Vs Kendua Santhal

Calcutta High Court · 42 Ind. Cas. 729

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High Courts01 Sept 1916Dismissed

Mohesh Chandra Roy and Others Vs Gossain Ganpat Gir, Plaintiff, and Others

Calcutta High Court · (1916) 09 CAL CK 0005

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High Courts01 Sept 1916

Raj Chandra Bhuiya Vs Emperor

Calcutta High Court · 40 Ind. Cas. 694

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